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Anjana vs The Tahsildar
2023 Latest Caselaw 9664 Ker

Citation : 2023 Latest Caselaw 9664 Ker
Judgement Date : 8 September, 2023

Kerala High Court
Anjana vs The Tahsildar on 8 September, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

         FRIDAY, THE 8TH DAY OF SEPTEMBER 2023 / 17TH BHADRA, 1945

                         WP(C) NO. 28348 OF 2015

PETITIONER/S:

             ANJANA
             AGED 41 YEARS
             D/O.JAYASREE AMMA, GOKULAM, KADAIKKATTUMURI,
             KOORAMBALA VILLAGE, PANTHALAM P.O, PATHANAMTHITTA
             DISTRICT.
             BY ADV SRI.JACOB E SIMON


RESPONDENTS:

     1       THE TAHSILDAR
             TALUK OFFICE, ADOOR 689 648.
     2       THE DISTRICT COLLECTOR
             PATHANAMTHITTA 689 645.
     3       ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
             SPECIAL CIRCLE III, ERNAKULAM 682 015.
     4       MS. JANCO DIPPED PRODUCTS (PVT.) LIMITED
             PLOT NO.18, CEPZ, KAKKANAD, KOCHI 30, REPRESENTED BY ITS
             DIRECTOR.
             BY ADV.




             SRI. S. GOPINATH, GOVERNMENT PLEADER



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 08.09.2023,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
  W.P.(C) No. 28348/2015        :2:




                      DINESH KUMAR SINGH, J.
          ---------------------------------------------------------
                       W.P.(C). No. 28348 of 2015
          ---------------------------------------------------------
                Dated this the 8th day of September, 2023.

                              JUDGMENT

The learned counsel for the petitioner submits that the petitioner

is not interested in prosecuting the case.

Accordingly, this writ petition is dismissed.

sd/-

DINESH KUMAR SINGH, JUDGE.

Rv

 
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