Kerala High Court
Dr.A.S.Hemanthkumar vs Kerala State Council For Science, ... on 8 September, 2023
WP(C) No.38073/2016 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Friday, the 8th day of September 2023 / 17th Bhadra, 1945
IA.NO.3/2023 IN WP(C) NO. 38073 OF 2016(H)
APPLICANT/4TH RESPONDENT IN WP(C):
STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, SCIENCE AND TECHNOLOGY DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
RESPONDENTS/PETITIONERS & REPSONDENTS 1 TO 3 & ADDITIONAL 5TH RESPONDENT IN
WP(C):
1. DR.A.S.HEMANTHAKUMAR, HERBARIUM ASSISTANT (TECHNICAL OFFICER),
JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE,
PALODE, THIRUVANANTHAPURAM 695 562, RESIDING AT T.C 10/896,
PLAVILAPUTHANVEEDU, MANNAMOOLA, PEROORKADA P.O, THIRUVANANTHAPURAM
695 005.
2. DR. S. ANILKUMAR, HERBARIUM ASSISTANT (TECHNICAL OFFICER),
JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE,
PALODE, THIRUVANANTHAPURAM 695 562, RESIDING AT SIVASADANAM,
THENNOORE, VELLAYANI, NEMOM P.O, THIRUVANANTHAPURAM 695 020.
3. SMT. A. MANJULADEVI, LAB ASSISTANT/CLERICAL ASSISTANT, JAWAHARLAL
NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE, PALODE,
THIRUVANANTHAPURAM 695 562, RESIDING AT "AMEYA", P.C 52/2526,
KAIMANAM, PAPPANAMCODE P.O, THIRUVANANTHAPURAM 18.
4. SRI J. JOSE., LAB ASSISTANT/CLERICAL ASSISTANT, JAWAHARLAL NEHRU
TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE, PALODE,
THIRUVANANTHAPURAM 695 562, RESIDING AT "SANTHA BHAVAN", PUNCHAKARY,
THIRUVALLAM P.O, THIRUVANANTHAPURAM 27.
5. SMT. T. AJITHAKUMARY, OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL
BOTANIC GARDEN AND RESEARCH INSTITUTE, PALODE, THIRUVANANTHAPURAM
695 562, RESIDING AT MAKKUMKARAPUTHANVEEDU, MANTHURUTHY, KARIMANCODE
P.O, PALODE, THIRUVANANTHAPURAM 695 562.
6. KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT,
REPRESENTED BY ITS EXECUTIVE VICE PRESIDENT, SASTHRA BHAVAN, PATTOM,
THIRUVANANTHAPURAM 695 004.
7. JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
INSTITUTE, REPRESENTED BY ITS DIRECTOR, PALODE, THIRUVANANTHAPURAM
695 562.
8. THE DIRECTOR, JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
INSTITUTE, PALODE, THIRUVANANTHAPURAM 695 562.
9. PRATIBHA RANI P.S, OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL
BOTANIC GARDEN & RESEARCH INSTITUTE, KARIMANCODE PO,
PALODE,THIRUVANANTHAPURAM-695562, RESIDING AT RUGMA, EANIKKARA,
KARAKULAM , THIRUVANANTHAPURAM-695564.
WP(C) No.38073/2016 2/2
Application praying that in the circumstances stated in the affidavit
filed therewith the High Court be pleased to extend time limit prescribed
in the judgment in WP(C) No. 38073/2016 by a further period of 2 months
from 05.08.2023.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and of the judgment dated
17/11/22 in WP(C) and upon hearing the arguments of GOVERNEMENT PLEADER
for the applicant in IA/R4 in WP(C) M/S. DEEPU LAL MOHAN, S.LEENA &
K.S.PRENJITH KUMAR, Advocates for R1 to R5 in IA/petitioners in WP(C) M/S.
JELSON J.EDAMPADAM, PIRAPPANCODE V.S.SUDHIR, C.K.KARUNAKARAN(STANDING
COUNSEL) for R6 & R7 in IA/R1 & R2 in WP(C) and of GOVERNMENT PLEADER for
R8 in IA/R3 in WP(C), the court passed the following:
ORDER
Heard. Allowed.
Time granted as prayed for.
Sd/- ANU SIVARAMAN, JUDGE
08-09-2023 /True Copy/ Assistant Registrar
