Kerala High Court
Meethalpurayil Kassim vs The Central Universityof Kerala on 8 September, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Friday, the 8th day of September 2023 / 17th Bhadra, 1945
IA.NO.2/2023 IN RFA NO. 296 OF 2022
OS 8/2018 OF SUB COURT, HOSDRUG, KASARGOD
APPELLANT:
1. MEETHALPURAYIL KASSIM AGED 65 YEARS S/O M. SOOPI, RESIDING AT
SHAFNAS VILLA, SOUTH THRIKARIPUR VILLAGE, HOSDURG TALUK, KASARGOD
DISTRICT. PIN 671310 REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
MOHAMMED SHABIR KASSIM, AGED 35 YEARS, RESIDING AT SHAFNAS VILLA,
SOUTH THRIKARIPUR VILLAGE, HOSDURG TALUK, KERALA STATE, INDIA
KASARGOD -671310
2. MOHAMMED SHABIR KASSIM AGED 35 YEARS S/O MEETHAL PUTHIYAPURAYIL
KASSIM, RESIDING AT SHAFNAS VILLA, SOUTH THRIKARIPUR VILLAGE,
HOSDURG TALUK, KASARGOD, PIN - 671310
3. SHAFIR KASSIM AGED 35 YEARS S/O METHALE PUTHIYAPURAYIL
KASSIM,RESIDING AT SHAFNAS VILLA, SOUTH THRIKARIPUR VILLAGE, HOSDURG
TALUK,KASARGOD, PIN - 671310
4. SHAFNAS KASSIM AGED 31 YEARS D/O MEETHALPUTHIYAPURAYIL KASSIM,
(WRONGLY SHOWN AS SON OF) REPRESENTED BY HER POWER OF ATTORNEY
HOLDER MOHAMMED SHABIR KASSIM, AGED 35 YEARS,S/O METHALE
PUTHIYAPURAYIL KASSIM RESIDING AT SHAFNAS VILLA, SOUTH THRIKARIPUR
VILLAGE, HOSDURG TALUK,KASARGOD, PIN - 671310
5. SAYYED MOHAMMED NASIR AGED 59 YEARS S/O SYED AHAMMED, RESIDING AT
BAITHUL BALQEES, THANA, KANNUR, PIN - 670002
6. DR. JAMEELA .C AGED 54 YEARS D/O DR. IBRAHIMKUNHI, RESIDING AT
PADANNEKKAD, KANHANGAD VILLAGE, HOSDURG, TALUK, KASARGOD, PIN -
671314
7. DR. JASEELA. C AGED 51 YEARS D/O DR. IBRAHIMKUNHI, RESIDING AT
PADANNEKKAD, KANHANGAD VILLAGE, HOSDURG, TALUK, KASARGOD -671314
REPRESENTED THROUGH HER POWER OF ATTORNEY HOLDER DR.JASEELA.C, AGED
51 YEARS, D/O DR. IBRAHIMKUNHI, RESIDING AT PADANNEKKAD, KANHANGAD
VILLAGE, HOSDURG, TALUK, KASARGOD, PIN - 671314
8. B. MOHAMMAD SALI AGED 70 YEARS S/O ABDUL RAHIMAN, RESIDING AT SAL-
SABEEL, POST BEKAL FORT, PALLIKERE VILLAGE HOSDURG TALUK, KASARGOD,
PIN - 671310
9. JAFNATH BEEVI AGED 37 YEARS W/O MOHAMMED SAMEER, RESIDING AT HANAN,
OPPOSITE GOVERNMENT COLLEGE, KASARGOD, VIDYANAGAR, KASARGOD, PIN -
671121
RESPONDENT:
1. THE CENTRAL UNIVERSITYOF KERALA ESTABLISHED UNDER THE CENTRAL
UNIVERSITIES ACT-2009 (25/2009) REPRESENTED BY ITS REGISTRAR, HAVING
ITS ADMINISTRATIVE OFFICE AT TEJASWI HILLS, PERIYA, VILLAGE OF
HOSDURG TALUK, KASARGOD DISTRICT , PIN - 671316
2. P.M. SUHRA BEEVI AGED 53 YEARS W/O SAYYED MOHAMMED NAZIR, RESIDING
AT BAITHUL BALQEES, THANA, KANNUR, PIN - 670121
3. DR. ZEREENA.C.H AGED 52 YEARS D/O DR. IBRAHIMKUMHI, RESIDING AT
PADANNEKKAD, KANHANGAD VILLAGE, HOSDURG TALUK, KASARGOD DISTRICT
671316 REPRESENTED BY POWER OF ATTORNEY HOLDER DR. DR.JAMEELA.C,
AGED 54 YEARS, D/O DR. IBRAHIMKUNHI, RESIDING AT PADANNEKKAD,
KANHANGAD VILLAGE, HOSDURG, TALUK, KASARGOD, PIN - 671316
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the execution
of the Judgment and decree in OS 8/2018 of the Subordinate Court, Hosdurg,
until the final disposal of the appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M.K.SUMOD, ABDUL RAOOF PALLIPATH, K.R.AVINASH (KUNNATH), E.MOHAMMED
SHAFI, VIDYA M.K., THUSHARA.K, Advocates for the petitioners and of
T.RAMPRASAD UNNI, K.RAMAKUMAR (SR.), S.M.PRASANTH Advocates for the
respondents, the court passed the following:
P.B.SURESH KUMAR & P.G.AJITHKUMAR, JJ.
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R.F.A. No.296 of 2022
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Dated this the 8th day of September, 2023.
ORDER
I.A.No.2 of 2023
There will be an interim order as prayed for on condition
that the appellants shall furnish security for the cost portion of the
decree impugned in the appeal within two months.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
P.G.AJITHKUMAR, JUDGE.
YKB
08-09-2023 /True Copy/ Assistant Registrar
