Remani vs New India Insurance Co. Ltd
2023 Latest Caselaw 9592 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

      FRIDAY, THE 8TH DAY OF SEPTEMBER 2023 / 17TH BHADRA, 1945

                      OP (MAC) NO. 112 OF 2023

 EP 65/2023 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, THIRUVANANTHAPURAM

PETITIONER/DECREE HOLDER:

          REMANI
          AGED 63 YEARS
          W/O. SUKESAN, PARAMBUKONAM, MEKKEKARA VEEDU,
          MOUAMOODU, NARUVAMOODU P.O, PALLICHAL VILLAGE,
          THIRUVANANTHAPURAM DISTRICT., PIN - 695 528.
          BY ADVS.
          BENCILAL B.S.
          RINU. S. ASWAN
          GOPIKA H.H
          LEKSHMY I.


RESPONDENT/JUDGMENT DEBTOR:

          NEW INDIA INSURANCE CO. LTD.,
          REP. BY ITS MANAGER, GOVT. PRESS ROAD, TRIVANDRUM
          DISTRICT., PIN - 695 033.



          LAL K. JOSEPH-SC



      THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 08.09.2023, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(MAC) No. 112/2023          :2:



                       DINESH KUMAR SINGH, J.
           ---------------------------------------------------------
                        O.P.(MAC). No. 112 of 2023
           ---------------------------------------------------------
                 Dated this the 8th day of September, 2023.

                            JUDGMENT

The petitioner is the applicant in O.P (MV) No. 744 of 2019 on

the files of the Motor Accident Claims Tribunal, Thiruvananthapuram.

She has filed the instant writ petition seeking a direction to the MACT,

Thiruvananthapuram to consider and dispose of Exhibit P2 Execution

Petition on merits within a time limit to be fixed by this Court.

2. In the circumstances, the Motor Accident Claims Tribunal,

Thiruvananthapuram is directed to decide Exhibit P2 Execution Petition

within a period of three months from the date of receipt of a copy of

this judgment.

With the above direction, the present Original Petition stands

finally disposed of.

sd/-

DINESH KUMAR SINGH, JUDGE.

Rv

APPENDIX OF OP (MAC) 112/2023

PETITIONER'S EXHIBITS:

Exhibit-P1 A TRUE COPY OF THE AWARD IN O.P (M.V) NO. 744/2019 ON THE FILES OF THE HON'BLE M.A.C.T, THIRUVANANTHAPURAM DT. 21.07.22. Exhibit-P2 A TRUE COPY OF THE EXECUTION PETITION IN E.P NO.

65/2023 IN O.P (M.V) NO. 744/2019. Exhibit-P3 A TRUE COPY OF PROCEEDINGS IN E.P NO. 65/2023 IN O.P (M.V) NO. 744/2019.

RESPONDENTS' EXHIBITS: NIL

True Copy

PS To Judge.

rv