State Of Kerala vs Abookacker (Died)
2023 Latest Caselaw 9546 Ker

RFA No.502/2012                                   1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT

                          THE HONOURABLE MR. JUSTICE BASANT BALAJI

                  Tuesday, the 5th day of September 2023 / 14th Bhadra, 1945

                             IA.NO.1/2020 IN RFA NO. 502 OF 2012

                  OS 354/2004 OF II ADDITIONAL SUB COURT, THIRUVANANTHAPURAM

   APPLICANTS/APPELLANTS/DEFENDANTS 1 TO 3 IN OS.:

          1. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
          TO GOVERNMENT,SECETARIAT,THIRUVANANTHAPURAM.

    AND 2 OTHERS

   RESPONDENTS/RESPONDENTS/PLAINTIFFS ADDL.PLAINTIFFS & DEFENDANTS 4 TO 15 IN
   O.S.:

          1. ABOOBACKER (DIED), S/O.ABDULLA, RESIDING AT'FATHIMA MANZIL,
           CHANNANKARA, KADINAMKULAM, THIRUVANANTHAPURAM.
          2. SHAREEFA BEEVI(DIED),W/O ABOOBACKER,CHANNANKARA, KADINAMKULAM,
          THIRUVANANTHAPURAM.

          3. ZEENA,D/O.ABOOBACKER,CHANNANKARA,KADINAMKULAM,THIRUVANANTHAPURAM.

          4. AYISHA,
          D/O.ABOOBACKER,CHANNANKARA,KADINAMKULAM,THIRUVANANTHAPURAM.

          AND 15 OTHERS

                 Application praying that in the circumstances stated in the
          affidavit filed therewith the High Court be pleased to stay all the
          further proceedings pursuant to the judgment and decree dated
          24/11/2007 in OS No.354/2004 of the Addl.Sub Court,
          Thiruvananthapuram and E.P.No.198/2009 in O.S.No.354/2004, till the
          disposal of the above Regular First Appeal.


        This Application again coming on for orders upon perusing the
   application and     the affidavit filed in support thereof and this
   Court's order dated 05/06/2023 and upon hearing the arguments
   of GOVERNMENT PLEADER for the petitioners and of SRI.BALACHANDRAN S.,
   Advocate for R3 to R6, the court passed the following:

                                             ORDER

Interim stay is extended by two months.

Post on 11/09/2023

Sd/- BASANT BALAJI, JUDGE

05-09-2023 /True Copy/ Assistant Registrar