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M/S.Poabs Granites Products ... vs Saneesh
2023 Latest Caselaw 9519 Ker

Citation : 2023 Latest Caselaw 9519 Ker
Judgement Date : 5 September, 2023

Kerala High Court
M/S.Poabs Granites Products ... vs Saneesh on 5 September, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                              &
            THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 5TH DAY OF SEPTEMBER 2023 / 14TH BHADRA, 1945
                      RP NO. 851 OF 2023
  AGAINST THE JUDGMENT IN WP(C) 335/2017 OF HIGH COURT OF
                            KERALA
REVIEW PETITIONER/6TH RESPONDENT IN WPC:


           M/S.POABS GRANITES PRODUCTS PRIVATE LIMITED
           CHULLY P.O., ANGAMALY, ERNAKULAM DISTRICT,
           REPRESENTED BY ITS MANAGING DIRECTOR SRI.BINU
           K.MATHEW, PIN - 683 581.

           BY ADVS.
           N.JAMES KOSHY
           ALEX ABRAHAM


RESPONDENTS/WRIT PETITIONER AND RESPONDENTS 1,2,3,4,5,7,8,9
AND 10 IN WPC:


    1      SANEESH, AGED 40 YEARS, S/O.SAHADEVAN,
           POOVANTHAYIL HOUSE, POOYAMKUTTY,
           PUTTAMPUZHA, PIN - 686 681

    2      STATE OF KERALA REPRESENTED BY THE CHIEF
           SECRETARY, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695 001

    3      THE PRINCIPAL SECRETARY,
           DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695 001

    4      THE PRINCIPAL SECRETARY,
           INDUSTRIES DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695 001

    5      THE DIRECTOR,
           MINING AND GEOLOGY DEPARTMENT, KESAVADASAPURAM,
           THIRUVANANATHAPURAM, PIN - 695 004
 R.P.No.851 of 2023
                               2

     6      KALANJOOR MADHU, M/S. VAJRA ROCK MINING,
            SREE NIKETAN, KALANJOOR P.O.,
            PATHANAMTHITTA, PIN - 689 694

     7      BEST GRANITES, THIPPILLISSERY, THRISSUR,
            REPRESENTED BY ITS PROPRIETOR., PIN - 680 519

     8      UDAYA ROCK PRODUCTS, CHULLI,
            AYYAMPUZHA, ANGAMALY, REPRESENTED BY ITS
            PROPRIETOR, PIN - 683 581

     9      TRAVANCORE BLUE METAL INDUSTRIES,
            ARUVIKKARA, NEDUMANGAD, REPRESENTED BY ITS
            PROPRIETOR, PIN - 695 564

    10      CRYSTAL GRANITES, KIZHAKKAMBALAM, ERNAKULAM,
            REPRESENTED BY ITS PROPRIETOR, PIN - 683 562


OTHER PRESENT:

            SPL.GP. M.H.HANIL KUMAR


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
05.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P.No.851 of 2023
                               3

                            ORDER

Dated this the 5th day of September 2023

V.G. Arun, J.

The contentions raised in this review petition were

considered in extenso in R.P.Nos.784 and 785 of 2023. After

detailed hearing, the review petitions were dismissed. As such,

nothing further remains for consideration in this review

petition.

2. The learned counsel for the review petitioner also

admits that the contentions raised herein are identical to those

in R.P.Nos.784 and 785 of 2023.

The review petition is hence dismissed, following the

common order dated 25.08.2023 in R.P.Nos.784 and 785 of 2023.

Pending interlocutory applications, if any, shall stand

closed.

Sd/-

A.J. Desai Chief Justice

Sd/-

V.G. Arun Judge vpv R.P.No.851 of 2023

APPENDIX OF RP 851/2023

PETITIONER ANNEXURES

Annexure-A1 TRUE COPY OF THE ORDER DATED 05.09.2022 IN SPECIAL LEAVE TO APPEAL (C) NO.12978/2022 FILED AGAINST THE JUDGMENT IN W.P.(C) NO.25917/2021 PASSED BY THE HON'BLE SUPREME COURT OF INDIA

Annexure-A2 TRUE COPY OF THE FINAL ORDER DATED 14.03.2023 IN SPECIAL LEAVE TO APPEAL (C) NO.12978/2022 FILED AGAINST THE JUDGMENT IN W.P.(C) NO.25917/2021 PASSED BY THE HON'BLE SUPREME COURT OF INDIA

Annexure-A3 TRUE COPY OF THE FINAL ORDER IN S.L.P.(C) NO. 34889/2022 DATED 31.07.2023 OF THE HON'BLE SUPREME COURT OF INDIA

Annexure-A4 TRUE COPY OF THE G.O.(MS) NO.593/15/REVENUE DATED 11.11.2015

Annexure-A5 TRUE COPY OF THE G.O.(MS) NO.95/2019/REV. DATED 08.03.2019

//TRUE COPY//

P.A. TO JUDGE

 
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