Asida K V vs Sri. K.N. Binoy Kumar
2023 Latest Caselaw 9464 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     MONDAY, THE 4TH DAY OF SEPTEMBER 2023 / 13TH BHADRA, 1945
                        CON.CASE(C) NO. 1760 OF 2023
 AGAINST THE ORDER/JUDGMENT IN WP(C) 13331/2023 OF HIGH COURT OF
                                      KERALA
PETITIONER/PETITIONER:

             ASIDA K V
             AGED 34 YEARS
             WIFE OF THAHIR, LOWER PRIMARY SCHOOL TEACHER,
             NOCHAD A M L P SCHOOL, P.O. NOCHAD, KOZHIKODE DISTRICT,
             PIN - 673614
             BY ADV V.A.MUHAMMED


RESPONDENT/3RD RESPONDENT:

             SRI. K.N. BINOY KUMAR
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             ASSISTANT EDUCATIONAL OFFICER, PERAMBRA, KOZHIKODE
             DISTRICT, PIN - 673525


             BY ADV.
             SRI.T.R.RENJITH, SR.GP



     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 04.09.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt Case (C)No. 1760 of 2023



                                       2




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
        Contempt Case (C)No. 1760 of 2023
      ----------------------------------------------
     Dated this the 04th day of September, 2023


                              JUDGMENT

When this Contempt Case came up for

consideration, it is submitted that the judgment dated

13.04.2021 in W.P.(C)No.13331/2023 is already

recalled vide R.P.No.778/2023.

In the light of the above submission, this

Contempt Case (C) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM Contempt Case (C)No. 1760 of 2023

APPENDIX OF CON.CASE(C) 1760/2023

PETITIONER ANNEXURES ANNEXURE I CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO. 13331/2023 DATED 13.04.2023

RESPONDENTS EXHIBITS : NIL //TRUE COPY// PA TO JUDGE