Podiyamma vs K.Podiyan
2023 Latest Caselaw 9452 Ker

OP(C) No.1772/2014                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                            THE HONOURABLE MR.JUSTICE C.S.DIAS
                Monday, the 4th day of September 2023 / 13th Bhadra, 1945
                                  OP(C) NO. 1772 OF 2014

                      OS 396/2004 OF MUNSIFF COURT, PATHANAMTHITTA

   PETITIONERS:

      1. PODIYAMMA, D/O. MEMA, CHIRAKKAROTTU HOUSE, VALLICODE MURI & VILLAGE,
         PATHANAMTHITTA.
      2. BHASKARAN, H/O. PODIYAMMA, CHIRAKKAROTTU HOUSE, VALLICODE MURI &
         VILLAGE, PATHANAMTHITTA.
      3. VELUTHA PENNU, D/O.MEMA, CHIRAKKAROTTU HOUSE, VALLICODE MURI &
         VILLAGE, PATHANAMTHITTA.
      4. KOCHU CHERUKKAN, D/O. MEMA, CHIRAKKAROTTU HOUSE, VALLICODE MURI &
         VILLAGE, PATHANAMTHITTA.

        BY ADVS. M/S JACOB P.ALEX & JOSEPH P.ALEX.

   RESPONDENTS:

      1. K.PODIYAN, S/O. KANDAN, ARAVINDAKSHA BHAVANAM, KODUMON MURI &
         VILLAGE, PATHANAMTHITTA DISTRICT-689645.
      2. C.K. BHASKARAN, S/O. KANDAN, UDAYA BHAVAN, PARANTHAL, PONGALADY
         MURI, PANDALAM THEKKEKKARA VILLAGE, PATHANAMTHITTA DISTRICT-689645.

        BY ADVS. M/S ARUN.B.VARGHESE & JAYKAR.K.S.



        This OP (Civil) having come up for orders on 04-09-2023 upon
   perusing the letter dated 26-06-2023 of Munsiff, Pathanamthitta and this
   courts judgment dated 11-01-2023, the court on the same day passed the
   following.

                                       O R D E R

Perused the communication of the learned Munsiff Pathanamthitta dated 26-06-2023.

For the reasons stated in the above communication the time period fixed by this court to dispose of O.S No. 396/2004 is enlarged by a period of one month from 26-06-2023.

Sd/- C.S.DIAS, Judge.

04-09-2023 /True Copy/ Assistant Registrar