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Dr.Densil John vs Aranmula Grama Panchayath
2023 Latest Caselaw 10432 Ker

Citation : 2023 Latest Caselaw 10432 Ker
Judgement Date : 30 September, 2023

Kerala High Court
Dr.Densil John vs Aranmula Grama Panchayath on 30 September, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     SATURDAY, THE 30TH DAY OF SEPTEMBER 2023 / 8TH ASWINA, 1945
                         WP(C) NO. 26665 OF 2023
PETITIONER:

              DR.DENSIL JOHN
              AGED 53 YEARS
              S/O P P JOHN, VAZHAVILAYIL MOUNT VIEW, NALKALICKAL,
              ERUMAKKAD ROAD, ARANMULA VILLAGE , KOZHENCHERRY TALUK,
              PATHANAMTHITTA DISTRICT., PIN - 689533
              BY ADVS.
              SWAPNA VIJAYAN
              MOHANAN M.K.


RESPONDENTS:

     1        ARANMULA GRAMA PANCHAYATH
              REPRESENTED BY ITS SECRETARY, EDAYARANMULA (PO).,
              KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT., PIN -
              689533
     2        THE SECRETARY
              ARANMULA GRAMA PANCHAYATH, EDAYARANMULA (PO),
              KOZHENCHERRY TALUK , PATHANAMTHITTA DISTRICT,, PIN -
              689533
     3        THE VILLAGE OFFICER
              KIDANGANNUR VILLAGE, KOZHENCHERRY TALUK, PATHANAMTHITTA
              DISTRICT., PIN - 689514
     4        THE SENIOR GEOLOGIST
              DEPARTMENT OF MINING AND GEOLOGY, OFFICE OF THE
              DEPARTMENT OF MINING AND GEOLOGY, ADOOR, PATHANAMTHITTA
              DISTRICT. ., PIN - 691523
              BY ADVS.
              JACOB P. ALEX
              JOSEPH P.ALEX(K/1-C/2002)
              AMAL AMIR ALI(K/000773/2019)
              MANU SANKAR P.(K/000823/2018)
              SRI. SREEJITH - GP


  THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 30.09.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(c) No. 26665 of 2023
                                        2




                                JUDGMENT

This writ petition is filed for direction to

respondents 1 and 2 to consider Ext. P3 application

for building permit. The learned counsel for

respondents 1 and 2 submits that building permit has

already been granted to the petitioner on 08.09.2023.

Recording the said submission, the writ petition is

closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE bnu W.P.(c) No. 26665 of 2023

APPENDIX

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE TAX RECEIPT ISSUED BY THE 4TH RESPONDENT DATED 29.04.2023. Exhibit-P2 A TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE 4TH RESPONDENT DATED 14.12.2022.

Exhibit-P3 A TRUE COPY OF THE APPLICATION FOR PERMIT / REGULARIZATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 08.02.2023.

Exhibit-P4 A TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT ISSUED BY THE 1ST RESPONDENT DATED 09.02.2023.

 
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