Babu Antony vs Smt.Rani George
2023 Latest Caselaw 10325 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                   CON.CASE(C) NO. 1646 OF 2023
 AGAINST THE     JUDGMENT IN WP(C) 22720/2022 OF HIGH COURT OF
                              KERALA
PETITIONER/PETITIONER IN WP(C) 22720/2022:
          BABU ANTONY, AGED 53 YEARS, S/O ANTONYKUTTY,
          ARIMBOOR ADAMBUKULAM HOUSE, P.O.KODANNUR,
          THRISSUR DIST., PIN - 680563

          BY ADV V.M.KRISHNAKUMAR


RESPONDENTS/RESPONDENTS 1 TO 4 IN WP(C) 22720/2022:
    1     SMT.RANI GEORGE, AGE OF RESPONDENT AND FATHER'S
          NAME NOT KNOWN TO THE PETITIONER, SECRETARY,
          DEPARTMENT OF GENERAL EDUCATION, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

    2     SRI. SHANAVAS S, AGE OF RESPONDENT AND FATHER'S
          NAME NOT KNOWN TO THE PETITIONER, DIRECTOR OF
          GENERAL EDUCATION, DEPARTMENT OF GENERAL EDUCATION,
          JAGATHI, THIRUVANANTHAPURAM., PIN - 695014

    3     MADANA MOHAN, AGE OF RESPONDENT AND FATHER'S NAME
          NOT KNOWN TO THE PETITIONER, THE DEPUTY DIRECTOR OF
          EDUCATION, CIVIL STATION, AYYANTHOLE,
          THRISSUR., PIN - 680003

    4     SHAJI.S., AGE OF RESPONDENT AND FATHER'S NAME NOT
          KNOWN TO THE PETITIONER, DISTRICT EDUCATIONAL
          OFFICER, IRINJALAKUDA, THRISSUR DISTRICT - 680121

          BY SRI.K.M.FAISAL, G.P.

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1646 OF 2023

                                     2




                     P.V.KUNHIKRISHNAN, J.
                 ------------------------------------------
                   Con. Case (C) No.1646 of 2023
                -------------------------------------------
               Dated this the 21st day of September, 2023

                            JUDGMENT

In the light of the order dated 21.09.2023 in R.P.No.716 of 2023,

recalling the judgment dated 01.03.2013 in W.P.(C) No.22720 of 2022,

this Contempt Case (Civil) is closed.

Sd/-

P.V.KUNHIKRISHNAN, JUDGE AS CON.CASE(C) NO. 1646 OF 2023

APPENDIX OF CON.CASE(C) 1646/2023

PETITIONER'S ANNEXURES:

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED 1.3.2023 IN W.P(C).NO22720/2022