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K.N.Vijayakumar vs The District Police Chief
2023 Latest Caselaw 10295 Ker

Citation : 2023 Latest Caselaw 10295 Ker
Judgement Date : 21 September, 2023

Kerala High Court
K.N.Vijayakumar vs The District Police Chief on 21 September, 2023
WA No.914/2023                                 1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                              &
                           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                 Thursday, the 21st day of September 2023 /30th Bhadra, 1945
                                      WA NO. 914 OF 2023

        AGAINST JUDGMENT DATED 18.01.2023 IN WP(C) 15015/2020 OF THIS COURT

   APPELLANT/PETITIONER:

          K.N.VIJAYAKUMAR, AGED 67 YEARS, S/O NARAYANAN, KALATHIL
          HOUSE, PONNAD P.O., MANNANCHERRY, ALAPPUZHA - 688538.

    BY ADVS. M/S. J. OM PRAKASH, C.X. ANTONY BENEDICT & EMMANUAL SANJU

   RESPONDENTS/RESPONDENTS:

      1. THE DISTRICT POLICE CHIEF, ALAPPUZHA DISTRICT, ALAPPUZHA - 688011.

          AND 4 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 & R2

    STANDING COUNSEL SRI. V.K. BALACHANDRAN FOR R3

    ADVS. M/S. DR. V.N SANKARJEE, V.N. MADHUSUDANAN, R. UDAYA JYOTHI, M.M.
    VINOD, M. SUSEELA, KEERTHI B. CHANDRAN, VIJAYAN PILLAI P.K. & C.
    PURUSHOTHAMAN NAIR FOR R4

    ADVS. M/S. B.S. SWATHI KUMAR, ANITHA RAVINDRAN & HARISANKAR N. UNNI FOR
    R5


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to direct the respondents 1 and 2 to grant adequate protection to the
   petitioner to put up the wall in the Ext.P1 decree schedule property and
   also for the safe preservation and maintenance of the wall and other
   structures after construction without any attack from respondents 4 & 5 as
   requested in Ext.P12 representation, pending disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 21/09/2023 upon
   perusing the appeal memorandum and this court's order dated 21/08/2023 the
   court on the same day passed the following:
 WA No.914/2023                                   2/2

                                         O R D E R

The 5th respondent has filed counter affidavit dated 18.09.2023. Learned counsel for the appellant seeks time to file reply affidavit.

Four weeks' time granted.

List on 27.10.2023.

Sd/- ANIL K. NARENDRAN, JUDGE

Sd/- SOPHY THOMAS, JUDGE

21-09-2023 /True Copy/ Assistant Registrar

 
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