Sasi P.R vs The Deputy Director
2023 Latest Caselaw 10269 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                     WP(C) NO. 23821 OF 2018
PETITIONER:
          SASI P.R.AGED 49 YEARSPUNNEKKADU HOUSE, SOUTH
          VAZHAKULAM P.O, ALUVA,ERNAKULAM DISTRICT - 683
          105.
          BY ADVS.
          SRI.C.RAJENDRAN
          SRI.B.K.GOPALAKRISHNAN
RESPONDENTS:
    1     THE DEPUTY DIRECTORSUB-REGIONAL OFFICE,
          EMPLOYEES' STATE INSURANCE CORPORATION SRO-
          ERNAKULAM, MALU'S COMPLEX, ST. FRANCIS CHURCH
          ROAD, KALOOR COCHIN - 682 017.
    2     SHRI. C. MILLER EDISONRECOVERY OFFICER, E S I
          CORPORATION, MALU'S COMPLEX,ST. FRANCIS CHURCH
          ROAD, KALOOR, COCHIN - 682 017.
    3     THE E S I OFFICER REVENUEE S I CORPORATION,
          MALU'S COMPLEX,ST. FRANCIS CHURCH ROAD, KALOOR,
          COCHIN - 682 017.
    4     THE BRANCH MANAGERSTATE BANK OF INDIA, ALUVA
          BRANCH, KHAJA SHOPPING COMPLEX,RAILWAY STATION
          ROAD, PERIYAR NAGAR, ALUVA - 683 101.
    5     MS. AVT MC CORMICK INGREDIENTS PCT LTDPLOT NO.
          225/1, A 5-7 KAIPOORIKKARA, VAZHAKULAM,MARAMPILLY
          P.O, ALUVA, ERNAKULAM - 683 105.
          BY ADVS.
          SMT.A.K.PREETHA
          SRI.SANDESH RAJA. K., SC, ESI CORPORATION
          BY GOVT.PLEADER:SMT SHEEJA C S
     THIS    WRIT   PETITION     (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   21.09.2023,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                      Sathish Ninan, J.
                  ----------------------
                  WP(C) No.23821 of 2018
             -------------------------------
        Dated this the 21th day of September, 2023

                         JUDGMENT

Counsel for the petitioner reports no instructions.

The writ petition is dismissed for non-prosecution.

Sd/-

Sathish Ninan, Judge

rsr

WP(C) NO. 23821 OF 2018

APPENDIX OF WP(C) 23821/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE MEDICAL CERTIFICATE 6/7/2018 ISSUED BY THE DEPARTMENT OF NEPHROLOGY, LISIE HOSPITAL, ERNAKULAM. EXHIBIT P2 A TRUE PHOTOCOPY OF THE LICENSE ISSUED TO THE PETITIONER BY THE DISTRICT LABOUR(ENFORCEMENT) ERNAKULAM DATED 10- 6-2011.

EXHIBIT P3 A TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE 5TH RESPONDENT TO THE 1ST RESPONDENT DATED 30TH APRIL, 2018.

EXHIBIT P4 A TRUE PHOTOCOPY OF THE ALLOTMENT OF ESI CODE TO THE PETITIONER ISSUED BY THE 1ST RESPONDENT COMPANY DATED 9-8-2016. EXHIBIT P5 A TRUE PHOTOCOPY OF THE LETTER DATED 3-

01-2018 ISSUED BY THE 1ST RESPONDENT TO 2ND RESPONDENT.

EXHIBIT P6 A TRUE PHOTOCOPY OF THE REPLY LETTER SUBMITTED BY THE PETITIONER TO THE ESI CORPORATION DATED 9-2-2018. EXHIBIT P7 A TRUE PHOTOCOPY OF THE IMPUGNED GARNISHEE ORDER DATED 11-6-2018.