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Joseph Biju vs State Of Kerala
2023 Latest Caselaw 10249 Ker

Citation : 2023 Latest Caselaw 10249 Ker
Judgement Date : 21 September, 2023

Kerala High Court
Joseph Biju vs State Of Kerala on 21 September, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 21ST DAY OF SEPTEMBER 2023 / 30TH BHADRA, 1945
                         WP(C) NO. 25859 OF 2023
PETITIONER:

              JOSEPH BIJU
              AGED 18 YEARS,
              S/O.PRIYA BIJU, ANITHANAM HOUSE, ARUNOOTTIMANGALAM PO,
              K.S.PURAM, KOTTAYAM - 686604.
              NOW RESIDING AT 29330, SANTA ANA CANYON ROAD, HIGHLAND,
              CALIFORNIA, UNITED STATES OF AMERICA-92346.

              BY ADVS.
              S.SUNIL KUMAR (PALAKKAD)
              SHEEN JOSE
              LEKSHMI S.SEKHER
              P.V.SARITHA VENUGOPAL
              K.J.SUNIL


RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HEALTH AND
              FAMILY WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM - 695001.
     2        REGISTRAR
              KERALA UNIVERSITY OF HEALTH SCIENCE, MULANKUNNATHUKKAVU,
              THRISSUR, PIN - 680596.

              SRI.P.SREEKUMAR, SC
              SMT. NISHA BOSE, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25859 OF 2023

                                       2

                               T.R. RAVI, J.
                      --------------------------------------
                     W.P. (C) No.25859 of 2023
                   ----------------------------------------------------
               Dated this the 21st day of September, 2023

                                JUDGMENT

The counsel for the petitioner seeks permission to withdraw

the writ petition with liberty to file a fresh petition.

The writ petition is hence dismissed as withdrawn, with

liberty to the petitioner to move again with necessary material.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 25859 OF 2023

APPENDIX OF WP(C) 25859/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF CERTIFICATE IN DIPLOMA OF GRADUATION ISSUED IN FAVOUR OF PETITIONER DATED 03.06.2023.

Exhibit P2 TRUE COPY OF CERTIFICATE OF ACADEMIC ACHIEVEMENT RECORD ISSUED FROM THE AQUINAS HIGH SCHOOL DATED 12.06.2023. Exhibit P3 TRUE COPY OF THE EQUIVALENCE CERTIFICATE NO-EC:JOSE06235250 DATED 26.06.2023 ISSUED BY THE ASSOCIATION OF INDIAN UNIVERSITIES, NEW DELHI.

Exhibit P4 TRUE COPY OF THE APPLICATION FOR ELIGIBILITY CERTIFICATE AS APPLICATION NO- 15125 SUBMITTED TO RESPONDENT NO-2 DATED 04.07.2023.

Exhibit P5 TRUE COPY REPLY NO-2023/22563/1/AC1/GEN/B2 DATED 31.07.2023 ISSUED BY THE RESPONDENT NO-2.

 
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