P. Somarajan vs The Deputy Commissioner Of State ...
2023 Latest Caselaw 10107 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
         Monday, the 18th day of September 2023 / 27th Bhadra, 1945
                             RP NO. 948 OF 2023

                     WP(C) NO. 2844/2022 OF THIS COURT

REVIEW PETITIONER/PETITIONER IN WPC:

     P. SOMARAJAN, AGED 62 YEARS, PROPRIETOR, HOTEL NILA PALACE,
     CHEERANKAVU, EZHUKONE, KOLLAM, PIN-691505

   BY ADVS.M/S.HARISANKAR V. MENON,MEERA V.MENON,R.SREEJITH,K.KRISHNA
   &V PARVATHY MENON,
RESPONDENTS/RESPONDENTS IN WPC:

  1. THE DEPUTY COMMISSIONER OF STATE TAX, SPECIAL CIRCLE, STATE GOODS &
     SERVICE TAX DEPARTMENT KOTTARAKKARA, KOLLAM, PIN-691506
  2. THE SECRETARY, KERALA VALUE ADDED TAX APPELLATE TRIBUNAL, ADL:
     BENCH, SASTHAMANGALAM, THIRUVANANTHAPURAM, PIN-695010

     This Review Petition having come up for orders on 18.09.2023, the
court on the same day passed the following:
                   DINESH KUMAR SINGH, J.
              ------------------------------------------
                      R.P. No.948 of 2023 in
                    W.P.(C) No. 2844 of 2022.
              ------------------------------------------
                  Dated: 18th September 2023

                             ORDER

The present Review Petition has been filed seeking

review of the judgment dated 28.01.2022 passed in W.P.(C) No.

2844/2022 by Hon'ble Mr Justice Bechu Kurian Thomas.

Post this Review Petition before the said Bench.

Sd/-

DINESH KUMAR SINGH JUDGE

jjj