Abdulla vs State Of Kerala
2023 Latest Caselaw 10007 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
                  CRL.MC NO. 6695 OF 2023
    AGAINST THE ORDER/JUDGMENT CP 106/2022 OF JUDICIAL
           MAGISTRATE OF FIRST CLASS ,MALAPPURAM
PETITIONER/S:

    1     ABDULLA, AGED 65 YEARS
          S/O. ASSAIN, MANDAYAPURATH HOUSE,
          OTHUKKUNGAL P.O., POTTIKKALLU,
           MALAPPURAM DISTRICT, PIN - 676528
    2     SUDHAKARAN, AGED 43 YEARS
          S/O. NARAYANAN, ALUNGAL HOUSE,
          OTHUKKUNGAL P.O., POTTIKKALLU,
          MALAPPURAM DISTRICT, PIN - 676528
    3     SIDDIQUE, AGED 46 YEARS
          S/O. MUHAMMED, MUKKIL HOUSE,
          OTHUKKUNGAL P.O., POTTIKKALLU,
          MALAPPURAM DISTRICT, PIN - 676528
    4     ANVAR SADIQUE, AGED 35 YEARS
          S/O. MOIDEENKUTTY, ANJUKANDAN HOUSE,
          OTHUKKUNGAL P.O., POTTIKKALLU,
          MALAPPURAM DISTRICT, PIN - 676528
    5     SREEDHARAN, AGED 46 YEARS
          S/O. VELAYUDHAN, OTHUKKUNGAL P.O.,
          POTTIKKALLU, MALAPPURAM DISTRICT, PIN - 676528
          BY ADV K.RAKESH


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, ERNAKULAM,
          KOCHI, PIN - 682031
    2     THE STATION HOUSE OFFICER
          MALAPPURAM POLICE STATION,
          MALAPPURAM, PIN - 676505
                                         -2-
Crl.M.C No.6695 of 2023



      3        RAMESHMUTHURAJ MURUGAN, AGED 30 YEARS
               S/O. MURUGAN, 4/70, AMMAN KOVIL STREET,
               RAJAVALLIPURAM, TIRUNELVELI,
               TAMILNADU, PIN - 627369


OTHER PRESENT:


               HRITWICK C.S PP
        THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON    18.09.2023,         THE   COURT   ON    THE   SAME   DAY   PASSED   THE
FOLLOWING:
                                                       -3-
Crl.M.C No.6695 of 2023



                              P.V.KUNHIKRISHNAN, J.
                             ======================================================

                                Crl.M.C No. 6695 of 2023
                          =============================================================

                  Dated this the 18th day of September, 2023

                                                ORDER

It is submitted by the Public Prosecutor that there are six

accused involved in this case and only five of them filed this case.

The counsel for the petitioners submitted that the petitioners may be

allowed to withdraw this Crl.M.C with liberty to file a fresh one

arraying all the accused as petitioners. I think that prayer can be

allowed.

Therefore, this Crl.M.C is dismissed as withdrawn with liberty

to file it again. Registry will return the certified copy of the final

report and the affidavits to the petitioner.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

Crl.M.C No.6695 of 2023

APPENDIX OF CRL.MC 6695/2023

PETITIONER ANNEXURES Annexure A A CERTIFIED COPY OF THE FINAL REPORT IN CRIME NO.1173/2022 OF THE MALAPPURAM POLICE STATION Annexure B AFFIDAVIT SWORN TO BY THE 3RD RESPONDENT ON 6-12-2022