Kerala High Court
Bobulal vs A. Jayakumar on 30 October, 2023
CON.CASE(C) NO. 1393 OF 2018 & conn. Cases 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 30TH DAY OF OCTOBER 2023 / 8TH KARTHIKA, 1945
CON.CASE(C) NO. 1393 OF 2018
AGAINST THE ORDER/JUDGMENT CRMC 7347/2016 OF HIGH COURT OF
KERALA
PETITIONER/S:
BOBULAL
S/O.BENEDICT, LITHIN NIVAS,NANDIRICKAL, KUNDARA,
KOLLAM.
BY ADVS.
SRI.R.KRISHNA RAJ
SMT.KUMARI SANGEETHA S.NAIR
SMT.E.S.SONI
RESPONDENT/S:
A. JAYAKUMAR
S/O.NOT KNOWN, AGED NOT KNOWN,INSPECTOR OF
POLICE,KUNDARA.
BY ADV GOVERNMENT PLEADER, SRI.HRITHWIK CS
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.10.2023, ALONG WITH CON.CASE(C) NO. 1414 OF
2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
CON.CASE(C) NO. 1393 OF 2018 & conn. Cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 30TH DAY OF OCTOBER 2023 / 8TH KARTHIKA, 1945
CON.CASE(C) NO. 1414 OF 2018
AGAINST THE ORDER/JUDGMENT CRMC 7367/2016 OF HIGH COURT OF
KERALA
PETITIONER/S:
MOHANAN
AGED 46 YEARS
S/O.NATARAJAN, MOHANA VILASOM, P.O.EAST KALLADA,
KOLLAM DISTRICT.
BY ADVS.
SRI.R.KRISHNA RAJ
SMT.KUMARI SANGEETHA S.NAIR
SMT.E.S.SONI
RESPONDENT/S:
A.JAYAKUMAR
S/O.NOT KNOWN, AGED NOT KNOWN INSPECTOR OF POLICE,
KUNDARA.
BY ADV GOVERNMENT PLEADER, HRITHWICK CS
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.10.2023, ALONG WITH CON.CASE(C) NO. 1393 OF
2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
CON.CASE(C) NO. 1393 OF 2018 & conn. Cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 30TH DAY OF OCTOBER 2023 / 8TH KARTHIKA, 1945
CON.CASE(C) NO. 1419 OF 2018
AGAINST THE ORDER/JUDGMENT CRMC 7343/2016 OF HIGH COURT OF
KERALA
PETITIONER/S:
BIMALGHOSH
S/O.BALABHADRAN, OTTATHENGIL VEEDU, MARATHADY P.O.,
KOLLAM
BY ADVS.
SRI.R.KRISHNA RAJ
SMT.E.S.SONI
RESPONDENT/S:
A. JAYAKUMAR
S/O.NOT KNOWN, AGED NOT KNOWN, INSPECTOR OF POLICE,
KUNDARA.
BY ADV GOVERNMENT PLEADER, SRI.T R RENJITH
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.10.2023, ALONG WITH CON.CASE(C) NO. 1393 OF
2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
CON.CASE(C) NO. 1393 OF 2018 & conn. Cases 4
P.V.KUNHIKRISHNAN, J
---------------------------------------
Con.Case (C) Nos. 1393, 1414 & 1419 of 2018
---------------------------------------------------------
Dated this the 30th day of October, 2023
JUDGMENT
In the event of the subsequent events, it is submitted by
the counsel appearing for the petitioners that there is no
contempt in these cases.
Therefore, these Cont. Cases (C) are closed.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
CON.CASE(C) NO. 1393 OF 2018 & conn. Cases 5
APPENDIX OF CON.CASE(C) 1419/2018
PETITIONER ANNEXURES
ANNEXURE A1 COPY OF THE ORIGINAL INTERIM ORDER
ANNEXURE A2 COPY OF THE OREDERS OF REVIVAL & EXTENDING
THE INTERIM ORDER
ANNEXURE A3 COPY OF THE FINAL REPORT FILED BY THE
RESPONDENT
CON.CASE(C) NO. 1393 OF 2018 & conn. Cases 6
APPENDIX OF CON.CASE(C) 1393/2018
PETITIONER ANNEXURES
ANNEXURE A1 COPY OF THE ORIGINAL INTERIM ORDER
ANNEXURE A2 COPY OF THE OREDERS OF REVIVAL & EXTENDING
THE INTERIM ORDER
ANNEXURE A3 COPY OF THE FINAL REPORT FILED BY THE
RESPONDENT
CON.CASE(C) NO. 1393 OF 2018 & conn. Cases 7
APPENDIX OF CON.CASE(C) 1414/2018
PETITIONER ANNEXURES
ANNEXURE A1 COPY OF THE ORIGINAL INTERIM ORDER
ANNEXURE A2 COPY OF THE OREDERS OF REVIVAL & EXTENDING
THE INTERIM ORDER
ANNEXURE A3 COPY OF THE FINAL REPORT FILED BY THE
RESPONDENT
