K.P.Velayudhan vs Thrithala Grama Pachayath
2023 Latest Caselaw 11332 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
      FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                         WP(C) NO. 19088 OF 2015
PETITIONER:

              K.P.VELAYUDHAN
              AGED 45 YEARS, S/O.CHAMMANI,
              KALLATH PARAMBIL HOUSE, KOTTAPADAM, PATTITHARA,
              THRITHALA, PALAKKAD DISTRICT.

              BY ADVS.
              SRI.K.MOHANAKANNAN
              SMT.A.R.PRAVITHA


RESPONDENT:

              THRITHALA GRAMA PACHAYATH
              REPRESENTED BY ITS SECRETARY, THRITHALA P.O.,
              PALAKKAD - 679 534.

              BY ADV SRI.MILLU DANDAPANI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19088 OF 2015
                                 2



                           JUDGMENT

Learned Counsel for the petitioner submitted that the matter

has become infructuous. Accordingly, this writ petition is dismissed

as infructuous.

Sd/-

AMIT RAWAL JUDGE nak