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Travancore Rural Development ... vs Sangeetha
2023 Latest Caselaw 11324 Ker

Citation : 2023 Latest Caselaw 11324 Ker
Judgement Date : 27 October, 2023

Kerala High Court
Travancore Rural Development ... vs Sangeetha on 27 October, 2023
OP(C) No.2085/2023                                1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT

                          THE HONOURABLE MR. JUSTICE C. JAYACHANDRAN

                Friday, the 27th day of October 2023 / 5th Karthika, 1945
                                  OP(C) NO. 2085 OF 2023

                     EP 8/2022 OF ADDITIONAL DISTRICT COURT-I, MAVELIKKARA

   PETITIONER/PETITIONER/DECREE HOLDER:

          TRAVANCORE RURAL DEVELOPMENT PRODUCES COMPANY LTD., P.R.SMARAKA
          BUILDING, ADOOR (REPRESENTED BY ITS EXECUTIVE DIRECTOR & PRINCIPAL
          OFFICER ZEENA R, AGED 48 YEARS, W/O SETHU, MELATHIL HOUSE,
          THENUMTHARA MURI, PERINGANAADU VILLAGE, ADOOR TALUK.), PIN - 691523

   RESPONDENTS/RESPONDENTS/JUDGMENT DEBTORS:

      1. SANGEETHA, AGED 39 YEARS, W/O ANSARI, SANGEETHA SADANAM, AREEKARA,
         P.O.MULAKKUZHA, CHENGANNUR, PIN - 689505

         And 2 others..


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to pass
   an order restraining the respondents from alienating or creating third
   party interest in their personal properties       including the attached
   property by the District court consist of property having an extent of 4.5
   ares comprised in Resurvey Nos. 521/6/2 in Block No.17, Mulakuzha village
   chenganoor Thaluk Alappuzha District.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) this court's order dated
   05-10-2023 and upon hearing the arguments of SRI.P.PAULOCHAN ANTONY &
   SREEJITH K, Advocates for the petitioner, the court passed the following:

                                           O R D E R

Interim order extended by one week. Respondents seek time for hearing.

Post for hearing on 31-10-2023.

Sd/- C. JAYACHANDRAN, JUDGE

27-10-2023 /True Copy/ Assistant Registrar

 
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