Gopakumar P.K vs M/S Arjun Amaravathi Chits(P) ...
2023 Latest Caselaw 11312 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
         Friday, the 27th day of October 2023 / 5th Karthika, 1945
                           OP(C) NO. 1903 OF 2023

  EP 170/2016 IN ARC 604/2015 OF MUNSIFF COURT, NORTH PARAVUR, ERNAKULAM

PETITIONERS/ JUDGMENT DEBTORS NO 2 & 3:

  1. GOPAKUMAR P.K., AGED 52 YEARS, S/O KUTTAPPAN, POOVANTH HOUSE,
     THATTARATHIL, MURIYAMANGALAM KARA, MAMALA P.O., ERNAKULAM, PIN -
     682305
  2. SWAPNA, AGED 45 YEARS, W/O GOPAKUMAR, POOVANTH HOUSE, THATTARATHIL,
     MURIYAMANGALAM KARA, MAMALA P.O., ERNAKULAM, PIN - 682305

RESPONDENT/ DECREE HOLDER/ JUDGMENT DEBTOR NO. 1::

  1. M/S ARJUN AMARAVATHI CHITS(P) LTD.NO.30 LTD.NO.30, KUTCHERY ROAD,
     MYLAPORE, CHENNAI-600004 REPRESENTED BY ITS AUTHORISED OFFICER, P.
     MADHAVAN KUTTY, S/O T. VELAYUDHAN NAIR, AGED 50 YEARS, PIN - 682306
  2. V.P. ANILKUMAR, AGED 65, S/O V.V. PARAMESHARAN, VELUTHEDATH HOUSE,
     ELOOR P.O., THRIPUNITHURA, ERNAKULAM, PIN - 682306


     Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all the further proceedings in Ext P3 sale notice in EP No. 170 of 2016 of
Munsiff Court, N. Paravur till the disposal of this Original Petition.


     This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
11.10.2023 and upon hearing the arguments of M/S P.K.SREEVALSAKRISHNAN,
K.R.PRATHISH, JOEL CHALAMANA, S.UNNIKRISHNAN (NELLAD) & KRISHNA DAS,
Advocates for the petitioners and of M/S GEORGE CHERIAN, P.T. MOHANKUMAR,
RAJESH CHERIAN KARIPPAPARAMBIL & RAM MOHAN, Advocates for the respondent
1, the court passed the following:


                                                                     (P.T.O)
                               C. JAYACHANDRAN, J.
                             =====================
                    O.P.(C) Nos.1903 of 2023 & 1892 of 2023
                   ========================================
                   Dated this the 27th day of October, 2023



                                        O R D E R

Learned counsel for the petitioner seeks time for

hearing.

Post on 07.11.2023. Interim order will stand

extended till then.

Sd/-

C. JAYACHANDRAN JUDGE Skk//27.10.2023

27-10-2023 /True Copy/ Assistant Registrar