Akhila Bharatha Ayyappa Seva ... vs State Of Kerala
2023 Latest Caselaw 11293 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 27TH DAY OF OCTOBER 2023 / 5TH KARTHIKA, 1945
                    RP NO. 1041 OF 2023
 AGAINST THE JUDGMENT IN WP(C) 26184/2023 OF HIGH COURT OF
                           KERALA
REVIEW PETITIONER/5TH RESPONDENT IN WPC:

         AKHILA BHARATHA AYYAPPA SEVA SANGAM BRANCH
         NO.301, REPRESENTED BY IT'S SECRETARY
         AKHILA BHARATHA AYYAPPA SEVA SANGAM BRANCH
         NO.301, REPRESENTED BY IT'S SECRETARY,
         THIRKUNNAPPUZHA VILLAGE, KARTHIKAPPALLY TALUK,
         ALAPPUZHA DISTRICT, PIN - 690515
         BY ADV G.BENO


RESPONDENTS/RESPONDENTS 1 TO 4/PETITIONERS IN WPC:

    1    STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
         SECRETARY TO GOVERNMENT, SECRETARIAT,
         THRIRUVANANTHAPURAM, PIN - 695001
    2    INSPECTOR GENERAL OF REGISTRATION
         REGISTRATION DEPARTMENT, VANCHIYOOR P.O,
         THRIUVANANTHAPURAM, PIN - 695035
    3    THE DISTRICT REGISTRAR (GENERAL)
         OFFICE OF THE DISTRICT REGISTRAR (GENERAL), FORT
         P.O, THIRUVANANTHAPURAM, PIN - 695023
    4    AKHILA BHARATHA AYYAPPA SEVA SANGAM, REPRESENTED
         BY IT'S SECRETARY, REGISTERED OFFICE AT P.B.
         NO.5146, FORT P.O, THIRUVANANTHAPURAM- 695023
    5    AJITHKUMAR, AGED 22 YEARS
         NALLAMADOM, PALLIPPATTUMURI, THRIKUNNAPPUZHA
         VILLAGE, KARTHIKAPPALLY TALUK, ALAPPUZHA
         DISTRICT, PIN - 690515
    6    ASWIN V, AGED 23 YEARS, S/O.AJAYAN P,
         VALIYAPARAMBIL, PALLIPPATTUMURI, THRIKUNNAPPUZHA
         VILLAGE, KARITHIKAPPALLY TALUK, ALAPPUZHA
         DISTRICT-690 515
 R.P.No.1041/2023                            2


      7      ANANTHU, AGED 25 YEARS, S/O.SAJEEVAN
             KUNNEL HOUSE, PALLIPPATTUMURI, THRIKUNNAPPUZHA
             VILLAGE, KARTHIKAPPALLY TALUK, ALAPPUZHA
             DISTRICT, PIN - 690515
      8      PRABHUL, AGED 34 YEARS
             THRIVENI HOUSE, HARIPAD VILLAGE, KARTHIKAPPALLY
             TALUK, ALAPPUZHA DISTRICT, PIN - 690514
OTHER PRESENT:

             SMT VIDYA KURIAKOSE, GP
             SMT P V SOBHANA


       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.10.2023,        THE   COURT   ON   THE       SAME   DAY   DELIVERED   THE
FOLLOWING:
 R.P.No.1041/2023                        3




                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                       R.P.No.1041 of 2023
               -------------------------------------------
            Dated this the 27th day of October, 2023

                               ORDER

After going through the pleadings in this review petition and

going through the judgment impugned, I am of the considered

opinion that there is nothing to review the judgment. This Court

only directed to consider Ext.P6 representation after giving an

opportunity of hearing to the petitioner and other affected parties.

Admittedly, the petitioner also received notice but, it is informed that

the petitioner has not appeared before the authority concerned. I am

of the considered opinion that there is nothing to review the

judgment and therefore this review petition is closed.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

APPENDIX OF RP 1041/2023

PETITIONER ANNEXURES Annexure 1 COPY OF THE JUDGMENT DATED 10/08/2023