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Ashraf A.K vs P.T.Joseph
2023 Latest Caselaw 11292 Ker

Citation : 2023 Latest Caselaw 11292 Ker
Judgement Date : 27 October, 2023

Kerala High Court
Ashraf A.K vs P.T.Joseph on 27 October, 2023
RP No.1111/2023                            1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             Friday, the 27th day of October 2023 / 5th Karthika, 1945
                    RP NO. 1111 OF 2023 in WP(C) 21955/2023 (T)
   REVIEW PETITIONERS/(PETITIONERS SEEKING SPECIAL LEAVE):

      1. ASHRAF A.K., AGED 63, S/O. KUNHUMAIDEEN, ELLUMKATTUPARAMBIL HOUSE,
         AS VEGETABLES,BUILDING NO.XX111/273(1), ALUVA MUNICIPAL CORPORATION,
         OPP: VEGETABLE MARKET, ALUVA. - 683101
      2. T.M.ABDUL ASHRAF, AGED 58, S/O.T.M.MEEDIAN PILLA, THEKKUMPARAMBIL,
         BUILDING NO. XX111/273, ALUVA MUNICIPAL CORPORATION, OPP:VEGETABLE
         MARKET, ALUVA - 683101
      3. JOSHY JOHN, AGED 47, S/O. K.J.JOHN, KATTITHARA HOUSE, KMK VEGETABLE
         STORES, STALL NO.72, ALUVA VEGETABLE MARKET, ALUVA - 683101
      4. JAMES PAPPALY, AGED 65, S/O.THOMMAN, P.T.JAMES VEGETABLES, PAPPALY
         HOUSE, SN PURAM, ALUVA - 683106.

   RESPONDENTS/(PETITIONER/RESPONDENTS):

      1. P.T.JOSEPH, AGED 59, S/O. THOMMY, PYNADATH HOUSE, PATTERIPPURAM
         P.O., ALUVA, ERNAKULAM, PIN - 683101
      2. THE ALUVA MUNICIPALITY, REP.BY ITS SECRETARY, ALUVA, PIN - 683101
      3. THE SECRETARY, ALUVA MUNICIPALITY, ALUVA, KERALA, PIN - 683 101.
      4. THE MUNICIPAL COUNCIL OF ALUVA MUNICIPALITY, REP. BY ITS
         CHAIRPERSON, ALUVA, KERALA, PIN - 683 101.
      5. STATE OF KERALA, REP. BY THE SECRETARY TO DEPARTMENT OF LOCAL SELF
         GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
      6. THE CIRCLE INSPECTOR OF POLICE, ALUVA POLICE STATION, ALUVA P.O.,
         ERNAKULAM, PIN - 683 101.


        Review Petition praying inter alia that in the circumstances stated
   in the affidavit filed along with the RP the High Court be pleased to stay
   the operation of the judgment dated 10/7/2023 in W.P.(C)No.21955/2023,
   High Court of Kerala, pending disposal of the above Review Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support thereof and this Court's judgment dated
   10.07.2023 and upon hearing the arguments of M/S.DINESH R.SHENOY, A.JOSEPH
   GEORGE, P.ROHIT PREMANANDAN SHENOY, SILESH S. PRABU, JOMOL PIUS & HELAN
   PAULOSE Advocates for Petitioners in RP/3RD PARTY IN WP(C), M/S.B.S.SURESH
   KUMAR & GEORGE SEBASTIAN Advocate for R1 in RP/Petitioner in WP(C),
   SRI.K.T.THOMAS, STANDING COUNSEL for R2 to R4 in RP/R1 to R3 in WP(C) and
   of the GOVERNMENT PLEADER for R5 & R6 in RP/R4 & R5 in WP(C), the Court
   passed the following:
 RP No.1111/2023                                 2/2




                                           ORDER

No representation for the 1st respondent. It is submitted that, copy of the review petition is handed over to the counsel appearing for the 1st respondent.

Post on 03/11/2023.

Sd/- P.V.KUNHIKRISHNAN, JUDGE

27-10-2023 /True Copy/ Assistant Registrar

 
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