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Raju George vs M/S Trivandrum Motors Pvt. Ltd
2023 Latest Caselaw 11291 Ker

Citation : 2023 Latest Caselaw 11291 Ker
Judgement Date : 27 October, 2023

Kerala High Court
Raju George vs M/S Trivandrum Motors Pvt. Ltd on 27 October, 2023
                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Friday, the 27th day of October 2023 / 5th Karthika, 1945



                                  AR NO. 124 OF 2023

APPLICANT:


  1. RAJU GEORGE, AGED 62 YEARS, S/O N. M. GEORGE, NEDUMPARAMBIL GARDEN,
     KUTTAPPUZHA P.O., THIRUVALLA, PATHANAMTHITTA DISTRICT - 689103


       BY ADVS.K.SHAJ, BEENA N.KARTHA, C.IJLAL, ARUN CHAND, BHARAT VIJAY P.,
       KEVIN JAMES, MAJID MUHAMMED K., MINU VITTORRIA PAULSON, GOPIKA
       GOPAL, BIYONA ANTONY, ABHILASH CHANDRAN

RESPONDENTS:


  1. M/S TRIVANDRUM MOTORS PVT. LTD., TC 6/72 (1), MANNARAKONAM P.O.,
     THIRUVANANTHAPURAM-695013, REPRESENTED BY ITS MANAGING DIRECTOR
     HARIKUMAR MOHANDAS.

  2. HARIKUMAR MOHANDAS, S/O MOHANDAS, OMANA VILASAM, TC 6/358,
     KARIMANKULAM, VATTIYOORKAVU P.O., THIRUVANANTHAPURAM (M.D. OF M/S
     TRIVANDRUM MOTORS PVT. LTD.)- 695013

  3. SHEEBA RAJAN, SHEEBA NIVAS, MANAKKARA, SASTHAMKOTTA, KOLLAM
     (DIRECTOR OF M/S TRIVANDRUM MOTORS PVT. LTD.) -690521

  4. RAJASHEKHARAN NAIR, NIRMALYAM, NIRMI HOUSE, TC/VP XI/1086(1),
     PALAVODU, KODUNGANNOOR P.O., THIRUVANANTHAPURAM (DIRECTOR OF M/S
     TRIVANDRUM MOTORS PVT. LTD.)- 695013

  5. SREE LEKHA C., NEERAMJANAM,TC/72(1), MANNARKONAM, VATTIYOORKAVU P.O,
     THIRUVANANTHAPURAM-695013 (POWER OF ATTORNEY OF HARIKUMAR
     MOHANDAS)


       BY ADVS. SRADHAXNA MUDRIKA, V. SHYAMOHAN, KURIAKOSE VARGHESE,
       MATHEW A. KUZHALANADAN


This Arbitration request having come up for orders on 27.10.2023, upon perusing this
Court's order dated 15.09.2023, the court on the same day passed the following:
                      DEVAN RAMACHANDRAN, J.
                 =========================
                          A.R.No. 124 of 2023
                ==========================
                Dated this the 27th day of October, 2023

                                  ORDER

This matter has been listed today because, the nominated

Arbitrator, the Hon'ble Justice (retd) K.R.Udayabhanu, has refused

to take up the engagement. Therefore, in the place of Hon'ble

Justice (retd) K.R.Udayabhanu, retired Justice K.P.Balachandran,

residing at 'Athulya', T.C.76/1786-6, A.B.R.Towers, Highway Park

Road, Anayara P.O., Thiruvananthapuram - 695 029, is hereby

appointed. The Registry will obtain disclosure statement as per the

judgment and complete action pursuant thereto. The parties are

directed to appear before the new Arbitrator at 11 A.M. on

04.12.2023.

Sd/-

DEVAN RAMACHANDRAN, JUDGE ACR

27-10-2023 /True Copy/ Deputy Registrar

 
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