Jinto Thomas vs Vishnuraj .P. Ias
2023 Latest Caselaw 11120 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 26TH DAY OF OCTOBER 2023 / 4TH KARTHIKA, 1945
                        CON.CASE(C) NO. 2404 OF 2023
   AGAINST THE ORDER/JUDGMENT WP(C) 10459/2023 OF HIGH COURT OF
                                      KERALA


PETITIONER/PETITIONER:

             JINTO THOMAS
             AGED 35 YEARS, S/O.THOMAS,
             CHAKKUNGAL HOUSE,
             SREEMOOLANAGARAM P.O.,
             THEKKUMBHAGAM, ERNAKULAM DISTRICT,
             PIN - 683580

             BY ADV AVANEESH KOYIKKARA



RESPONDENT/RESPONDENT:

             VISHNURAJ .P. IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             REVENUE DIVISIONAL OFFICER,
             REVENUE DIVISIONAL OFFICE,
             FORT KOCHI, KB JACOB RD,
             FORT KOCHI, ERNAKULAM DISTRICT,
             PIN - 682001

             SRI.PREMCHAND R NAIR, SR.GOVT.PLEADER


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 26.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2404 OF 2023
                                  2




                            T.R. RAVI, J.
             --------------------------------------------
                  Con. Case (C). No.2404 of 2023
              --------------------------------------------
              Dated this the 26th day of October, 2023

                            JUDGMENT

When the case is taken up, it is submitted that the directions in

the judgment have already been complied with. No further orders

are required in this Contempt Case.

Contempt Case is hence closed.

Sd/-

T.R. RAVI JUDGE

Pn CON.CASE(C) NO. 2404 OF 2023

APPENDIX OF CON.CASE(C) 2404/2023

PETITIONER'S ANNEXURES

Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.10459/2023 DATED 24.03.2023.