Citation : 2023 Latest Caselaw 11044 Ker
Judgement Date : 26 October, 2023
OT.Rev No.14/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
Thursday, the 26th day of October 2023 / 4th Karthika, 1945
IA.NO.4/2023 IN OT.REV NO. 14 OF 2023
(AGAINST THE JUDGMENT DATED 28/11/2022 IN TA(VAT) 73/2020 OF KERALA VALUE ADDED
TAX APPELLATE TRIBUNAL, THIRUVANANTHAPURAM)
REVISION PETITIONER:
M/S.N K TRADING COMPANY, KALLUVATHUKKAL, KOLLAM, REPRESENTED BY ITS
MANAGING PARTNER V. SATHEESAN, PIN - 691578
RESPONDENTS/RESPONDENT:
STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, TAXES
DEPARTMENT, GOVERNMENT SECRETARIAT, TTHIRUVANANTHAPURAM, PIN -
695001
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to accept Annexure.N
to Annexure.T as additional document in the above OTR and the above case
may be posted as early as possible before this court for urgent orders.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S.M.K.HAJARA & IZZUDIN K.M., Advocates for the petitioner, the court
passed the following:
OT.Rev No.14/2023 2/3
DR. A.K.JAYASANKARAN NAMBIAR
&
DR. KAUSER EDAPPAGATH, JJ.
---------------------------
OT.Rev. Nos. 14 & 15 of 2023
---------------------------
Dated this the 26th day of October, 2023
ORDER
Dr. A.K.Jayasankaran Nambiar, J.
I.A.No.4 of 2023 in O.T.Rev.No.14 of 2023
This application is filed to accept Annexures N to T as additional
documents in the O.T. Revision.
Heard. Allowed. Annexures N to T are accepted as additional
documents in the O.T. Revision.
I.A.No.5 of 2023 in O.T.Rev.No.15 of 2023
This application is filed to accept Annexures P to V as additional
documents in the O.T. Revision.
Heard. Allowed. Annexures P to V are accepted as additional
documents in the O.T. Revision.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR JUDGE
sd/-
DR. KAUSER EDAPPAGATH
JUDGE
kp
OT.Rev No.14/2023 3/3
APPENDIX OF OT.REV 14/2023
Annexure N TRUE COPY OF LETTER DATED 16.09.2023
Annexure O TRUE COPY OF THE LETTER ISSUED BY THE SPECIAL DEPUTY
COLLECTOR (LA) NHAI, KOLLAM DATED 21.03.2023 Annexure P TRUE COPY OF LETTER DATED. 16.09.2023 Annexure Q TRUE COPY OF LETTER DATED 20.09.2023 Annexure R TRUE COPY OF CHALAN 2014-15 Annexure S TRUE COPY OF CHALAN 2016-17 Annexure T TRUE COPY OF THE NO DUES CERTIFICATE ISSUED BY THE STATE BANK OF INDIA DATED: 19.06.2023
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