M/S.N.K Trading Company vs State Of Kerala
2023 Latest Caselaw 11007 Ker

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                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                    THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                             &
                        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
               Thursday, the 26th day of October 2023 / 4th Karthika, 1945

                          IA.NO.5/2023 IN OT.REV NO. 15 OF 2023


 (AGAINST THE JUDGMENT DATED 28/11/2022 IN TA(VAT) 74/2020 OF KERALA VALUE ADDED
                   TAX APPELLATE TRIBUNAL, THIRUVANANTHAPURAM)

   REVISION PETITIONER:

          M/S.N.K TRADING COMPANY, KALLUVATHUKKAL, KOLLAM, REPRESENTED BY ITS
          MANAGING PARTNER V. SATHEESAN, PIN - 691578

   RESPONDENTS/RESPONDENT:

          STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, TAXES
          DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to accept Annexure.P
   to Annexure.V as additional document in the above OTR and the above case
   may be posted as early as possible before this court for urgent orders.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.M.K.HAJARA & IZZUDIN K.M., Advocates for the petitioner, the court
   passed the following:
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                              DR. A.K.JAYASANKARAN NAMBIAR
                                               &
                                DR. KAUSER EDAPPAGATH, JJ.
                              ---------------------------
                                 OT.Rev. Nos. 14 & 15 of 2023
                              ---------------------------

                             Dated this the 26th day of October, 2023

                                            ORDER

Dr. A.K.Jayasankaran Nambiar, J.

I.A.No.4 of 2023 in O.T.Rev.No.14 of 2023

This application is filed to accept Annexures N to T as additional

documents in the O.T. Revision.

Heard. Allowed. Annexures N to T are accepted as additional

documents in the O.T. Revision.

I.A.No.5 of 2023 in O.T.Rev.No.15 of 2023

This application is filed to accept Annexures P to V as additional

documents in the O.T. Revision.

Heard. Allowed. Annexures P to V are accepted as additional

documents in the O.T. Revision.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

sd/-

                                              DR. KAUSER EDAPPAGATH
                                                        JUDGE

          kp
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                      APPENDIX OF OT.REV 15/2023
Annexure P          TRUE COPY OF LETTER DATED 1 6.09.2023
Annexure Q          TRUE COPY OF THE THE LETTER ISSUED BY THE SPECIAL

DEPUTY COLLECTOR (LA) NHAI. KOLLAM DATED: 21.03.2023 Annexure R TRUE COPY OF THE LETTER DATED: 16.09.2023 Annexure S TRUE COPY OF THE LETTER DATED: 20.09.2023 Annexure T TRUE COPIES OF CHALAN 2014-15 Annexure U TRUE COPIES OF CHALAN 2016-17 Annexure V TRUE CO OF THE NO DUES CERTIFICATE ISSUED BY THE STATE BANK OF INDIA DATED: 19.06.2023