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Padmanabhan Udayabhanu vs Narayana Pillai Madhavan Pillai
2023 Latest Caselaw 10994 Ker

Citation : 2023 Latest Caselaw 10994 Ker
Judgement Date : 26 October, 2023

Kerala High Court
Padmanabhan Udayabhanu vs Narayana Pillai Madhavan Pillai on 26 October, 2023
RFA No.265/2023                          1/3

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN
            Thursday, the 26th day of October 2023 / 4th Karthika, 1945
                        IA.NO.1/2023 IN RFA NO. 265 OF 2023
    OS 15/1984 OF SUB COURT / COMMERCIAL COURT, PATHANAMTHITTA, PATHANAMTHITTA
   APPLICANTS/APPELLANTS:

      1. PADMANABHAN UDAYABHANU, AGED 67 YEARS SARADABHAVANAM, MANNADI
         PADINJARU, THAZATHUMURI KADAMBANAD VILLAGE, PIN - 691553
      2. MANNADI BHAGAVADI, AGED 67 YEARS MANNADI,KADAMPANAD VILLAGE, ADOOR
         TALUK REPRESENTED BY PADMANABHAN UDAYABHANU, SARADABHAVANAM, MANNADI
         PADINJARU, THAZATHUMURI KADAMBANAD VILLAGE., PIN - 691553

   RESPONDENTS/RESPONDENTS:

      1. NARAYANA PILLAI MADHAVAN PILLAI, AGED 80,ERAVUNINNAKUZHI PUTHEN
         VEEDU FROM ARAPPURAVILA VEEDU, MANNADIKIZHAKKUKALAIKKUM PADINJARE
         MURI,KADAMPANAD VILLAGE., PIN - 691553
      2. RAMAN NAIR AGED 60, THULASIDHRAN PILLAI,KOLLANTAYYATHU VEEDU,
         MANNADIYIL PADINJARU KIZHAKKE MURI,KADAMPANAD VILLAGE. , PIN -
         691553
      3. NEELAKANTAN NAIR SIVASANKARAN NAIR, AGED 75, KOIPURATHU VEEDU,
         MANNADI KIZHAKKU, KALAIKKUM PADINJARY MURI,KADAMPANAD VILLAGE. , PIN
         - 691553
      4. P. VASUDEVAN POTTI, AGED 78, PLAKKOTTUMADATHIL, MEMANNADI MURI,
         KADAMPANAD VILLAGE., PIN - 691553
      5. PARAMESWARAN ACHARI, AGED 68 SUDHAKARAN,THARAYIL VEEDU, MANNADIMUKHA
         MURI,KADAMPANAD VILLAGE. , PIN - 691553
      6. MADHAVAN NAIR GOPALAN NAIR, AGED 90, MARAVOORAZHIKATHU OF THARAYIL
         VEEDU, MANNADIMUKHA MURI, KADAMPANAD VILLAGE, PIN - 691553
      7. MADHAVAN KUMARAN, AGED 78,PLAPPALLIL VEEDU,MANNADI KALAIKKUM
         KIZHAKKE MURI,KADAMPANAD VILLAGE. , PIN - 691533
      8. SANKARA PILLAI PRASANNAN PILLAI,AGED 65,ALUNINNAKALAYIL, MEMANNADI
         MURI, KADAMPANAD VILLAGE , PIN - 691533
      9. KOCHUKUNJUNNITHAN GOPINADHAN, AGED 82,UNNITHAN, VAZHAPPALLI
         THOTTATHIL MANNADIMUKHA MURI, KADAMPANAD VILLAGE., PIN - 691533
     10. GOMATHI AMMA SULOCHANA, AGED 85 D/O.KALI,GOMATHI AMMA, MANGALATHU
         VEEDU, MANNADIYIL PADINJARE KIZHAKKU MURI, KADAMPANAD VILLAGE, ADOOR
         TALUK. ,PIN - 691533
     11. THANKAMMA SARALAKURNARI , AGED 77 ,MANGALATHU VEEDU,
         MANNADIYIL,PADINJARE KIZHAKKU MURI,KADAMPANAD VILLAGE,ADOOR TALUK, ,
         PIN - 691533
     12. THANKAMMA CHANDRAMATHI, AGED 66, MANGALATHU VEEDU,
         MANNADIYIL,PADINJARE KIZHAKKU MURI,KADAMPANAD VILLAGE,ADOOR TALUK,,
         PIN - 691533
     13. THANKAMMA NALINI BAI, AGED 68, SISTER OF THANKAMMA
         CHANDRAMATH,MANGALATHU VEEDU, MANNADIYIL,PADINJARE KIZHAKKU
         MURI,KADAMPANAD VILLAGE, ADOOR TALUK., PIN - 691553
     14. SMITHA P.R , AGED 72 YEARS,MANGALATHU VEEDU, MANNADIYILPADINJARE
 RFA No.265/2023                          2/3

         KIZHEKKU MURI,KADAMPANAD VILLAGE, ADOOR TALUK.,PIN - 691553
     15. SUDHA P. R , AGED 79 YEARS, MANGALATHU VEEDU, MANNADIYIL PADINJARE
         KIZHEKKU MURI, KADAMPANAD VILLAGE, ADOOR TALUK, , PIN - 691553
     16. SINDHU P.R, AGED 76, MANGALATHU VEEDU,MANNADIYIL PADINJARE KIZHEKKU
         MURI. KADAMPANAD VILLAGE, ADOOR TALUK, , PIN - 691553
     17. SYAMALA DEVI, AGED ABOUT 85 YEARS, D/O. KERALAN KRISHNAN, MADHAVA
         MANDIRAM, KUNNAD, KURUMPAKAVU, PATHANAMTHITTA., PIN - 689695
     18. RADAMOHINI AMMAA ,AGED ABOUT 75 YEARS, D/O. KERALAN KRISHNAN,
         NEELASWARAM,NEDUVATHOOR,KOTTARAKKARA,PIN-691505.
     19. AMBIKA DEVI, D/O. SAROJINI AMMA,AGED 75,AMBIKA VILASAM, MANNADI
         MURI, KADAMPANAD VILLAGE ADOOR TALUK,PATHANAMTHITTA DISTRICT. , PIN
         - 691553
     20. BHAMAKUMARI AMMA, AGED 65, D/O. SAROJINIAMMA, UZHUVATHY VEEDU,
         MANNADIMURI, KADAMPAND VILLAGE, ADOORTALUK, PATHANAMTHITTA DIST.,
         PIN - 691553
     21. SREEKALA.S, AGED 69 ,D/O. SAROJINI AMMA,KOMBU VEETTIL , MANNADI
         MURI, KADAMPANAD VILLAGE, ADOOR TALUK,PATHANAMTHITTA DISTRICT. , PIN
         - 691553
     22. G. MOHANKUMAR, AGED 68, S/O. P.R BHARATHAN PILLAI,MANAPPALLIL HOUSE,
         MANNADIMURI, KADAMPAND VILLAGE, ADOORTALUK, PATHANAMTHITTA DISTRICT.
         , PIN - 691553
     23. G. MAHENDRA KURUP, AGED 70, S/O. N GOVINDHANNAIR, KUNNINEMEL
         KALIYILUVILA HOUSE,MANNADI MURI, KADAMPAND VILLAGE,ADOOR TALUK,
         PATHANAMTHITTA DISTRICT. , PIN - 691553
     24. RAMESH KUMAR, AGED 70, S/O. SANKARANARAYANAN PILLAI, KAVUNGALHOUSE,
         MANNADI MURI, KADAMPANAD VILLAGE,ADOOR TALUK, PATHANAMTHITTA
         DISTRICT. , PIN - 691553
     25. SELVARAJ ,AGED 68, S/O. NARAYANAN ACHARI,PRAMAIKKAL HOUSE, MANNADI
         MURI, KADAMPAND VILLAGE, ADOOR TALUK,PATHANAMTHITTA DISTRICT. , PIN
         - 691553
     26. RAJENDRAN PILLAI, AGE 79 YEARS, S/O RAMACHANDERAN PILLAI,
         SREEVALSOM, MANNADY P.O,KADAMPANAD VILLAGE, ADOOR
         TALUK,PATHANAMTHITTA DISTRICT. , PIN - 691553
     27. PARAMESWARAN NAIR, AGED 70, S/O.GANGHADARAN
         NAIR,KIZHAKKAPATHIRAPPALLY, NADUVILE MURI,MANNADI P.0, KADAMPANAD
         VILLAGE,ADOOR THALUK., PIN - 691553

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order to
   allow the entire persons who belongs to Hindu caste and community residing
   within the 7 Karas Namely, Mugamuri,Naduvilemuri,Memannadi,East Of Kala
   area West of Kala area,Mannadi and Mannadi Thazhath West areas specified
   in the scheme presented by the plaintiff towards the framing of the scheme
   for administration of the temple to participate in the process of
   selection for the purpose of electing persons to the administrative
   committee of the Mannadi Bagavathi temple,pending disposal of the appeal
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of T.N.MANOJ,Advocate for the petitioners and of SRI.ANCHAL C VIJAYAN,
   Advocates for the R24,R26 , SMT.Liji.J.Vadakkedom, Advocate for R22, the
 RFA No.265/2023                                3/3

   court passed the following:

                                          ORDER

Interim stay of operation of the final decree and judgment in O.S no.15 of 1984. Untill further orders, the Receiver shall continue in administration.Post after two weeks.

Sd/- SATHISH NINAN , JUDGE

26-10-2023 /True Copy/ Assistant Registrar

 
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