Jinto Vincent vs Regional Passport Officer
2023 Latest Caselaw 10916 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                       WP(C) NO. 33739 OF 2023
PETITIONER:

          JINTO VINCENT, AGED 29 YEARS
          KODAMULLIL HOUSE, THEKKUMBHAGAM P O,
          THODUPUZHA, IDUKKI, PIN - 685585

          BY ADVS.
          JOHN NUMPELI (JUNIOR)
          KRISHNAPRIYA A.R.



RESPONDENTS:

    1     REGIONAL PASSPORT OFFICER
          REGIONAL PASSPORT OFFICE,
          PANAMPILLY NAGAR,
          ERNAKULAM PIN - 682036

    2     SUPERINTENDENT OF POLICE
          DISTRICT POLICE HEAD QUARTERS,
          PAINAVU, IDUKKI - 685603
          R BY DSGI ADV. S.MANU


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33739 OF 2023    : 2 :




                          JUDGMENT

It is submitted by the learned counsel for the

petitioner that pursuant to the interim order of this Court

dated 17.10.2023, PCC has already been issued to the

petitioner.

Recording the said submission, the writ petition is

closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

APPENDIX

PETITIONER EXHIBITS

Exhibit P-1 THE TRUE COPY OF THE ORDER DATED 31-7-23 IN CMP NO. 4274 OF 2023 IN CC 147 OF 2022

Exhibit P-2 THE TRUE COPY OF THE CHECK LIST ISSUED BY IRELAND VISA APPLICATION CENTER

Exhibit P-3 THE TRUE COPY OF THE APPLICATION OF POLICE CLEARANCE IN THE PRESCRIBED FORMAT SUBMITTED BEFORE THE 1ST RESPONDENT DATED 26/9/2023

Exhibit P- 4 THE TRUE COPY OF THE ONLINE APPOINTMENT RECEIPT DATED 14/9/2023

Exhibit P-5 THE TRUE COPY OF THE APPOINTMENT LETTER DATED 23-9-23

Exhibit P-6 THE TRUE COPY OF THE APPOINTMENT LETTER DATED 10/10/2023