Sisna vs Dr. Aswathy Srinivas Ias
2023 Latest Caselaw 10909 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                         CON.CASE(C) NO. 2188 OF 2023
     AGAINST THE JUDGMENT IN WP(C) 4239/2023 DATED 10.02.2023


PETITIONER:

             SISNA, AGED 37 YEARS, D/O. SUBAIDA BEEVI,
             S.S. MANSION, PULLOOR MUKKU, PUTHUSSERRY MUKKU,
             KUDAVOOR, KALLAMBALAM P.O, THIRUVANANTHAPURAM
             DISTRICT, PIN - 695605

             BY ADVS.
             M.K.SUMOD
             VIDYA M.K.
             RAJ CAROLIN V.
             THUSHARA.K


RESPONDENT:

             DR. ASWATHY SRINIVAS IAS, AGE AND FATHER'S NAME NOT
             KNOWN TO THE PETITIONER, THE REVENUE DIVISIONAL
             OFFICER/ SUB COLLECTOR, REVENUE DIVISIONAL OFFICER
             TRIVANDRUM, CIVIL STATION BUILDING, 1ST FLOOR,
             KUDAPPANAKUNNU, THIRUVANANTHAPURAM DISTRICT,
             PIN - 695043



     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 COC 2188/23
                                    2




                              JUDGMENT

When this matter was called today, the learned counsel for the

petitioner submitted that the directions in the judgment have been

complied with.

In the afore circumstances, this Contempt Case is closed

without any further orders.

Sd/-

RR                                      DEVAN RAMACHANDRAN
                                               JUDGE
 COC 2188/23

APPENDIX OF CON.CASE(C) 2188/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 4239 OF 2023 DATED 10/02/2023 OF THIS HON'BLE COURT Annexure A2 TRUE COPY OF THE COVERING LETTER SUBMITTED BEFORE THE SECOND RESPONDENT DATED 13/03/2023 ALONG WITH THE POSTAL RECEIPT