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E.K Rajarajan vs Puthalath Narayanan
2023 Latest Caselaw 10906 Ker

Citation : 2023 Latest Caselaw 10906 Ker
Judgement Date : 19 October, 2023

Kerala High Court
E.K Rajarajan vs Puthalath Narayanan on 19 October, 2023
OP(C) No.2235/2023                             1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                Thursday, the 19th day of October 2023 / 27th Aswina, 1945

                                 OP(C) NO. 2235 OF 2023

        EP 44/2021 OF SUB COURT KANNUR IN OS 94/2013 OF ADDITIONAL SUB COURT,
                                     THALASSERY.

   PETITIONER (S)/ JUDGMENT DEBTOR:

          E.K RAJARAJAN, AGED 57 YEARS, S/O. KUNHIKANNAN, CONTRACTOR, RESIDING
          AT EDAVANKODE HOUSE, P.O. NUCHIYAD, KANNUR DISTRICT, PIN - 670 705.

   RESPONDENT(S)/ DECREE HOLDER:

      1. PUTHALATH NARAYANAN, AGED 63 YEARS, S/O. KUNJIRAMAN, VAANI VIHAR,
         PAYAM AMSOM DESOM, THANTHOD DESOM, ERATTI TALUK, KANNUR DISTRICT,
         PIN - 670 704.
      2. VASANTHA KUMARI V V, AGED 54 YEARS, W/O. PUTHALATH NARARYANAN, VAANI
         VIHAR, PAYAM AMSOM DESOM, THANTHOD DESOM, ERATTI TALUK, KANNUR
         DISTRICT, PIN - 670 704.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in pursuant to Exhibit P4 sale notice dated
   06-10-2023 in EP No. 44/2021 issued by Sub Judge, Kannur, till the
   disposal of this Original Petition (Civil), for the interest of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S K.N.ABHILASH, SUNIL NAIR PALAKKAT, RISHI VARMA T.R, RITHIK S.ANAND &
   K.M.TINTU, Advocates for the petitioner, the court passed the following:

                                         O R D E R

Petitioner will take out notice before admission by speed post to respondents.

Confirmation of sale will be subject to further orders from this court.

Post on 16-11-2023.

Sd/- DEVAN RAMACHANDRAN, JUDGE

19-10-2023 /True Copy/ Assistant Registrar OP(C) No.2235/2023 2/2

APPENDIX OF OP(C) 2235/2023

Exhibit -P4 THE TRUE COPY OF THE PROCLAMATION OF SALE NOTICE DATED 06-10-2023 IN E.P. NO. 44/2021 ISSUED BY SUBORDINATE JUDGE, KANNUR IN O.S. NO. 94/2013 OF THE ADDL. SUBORDINATE JUDGES COURT, THALASSERRY

 
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