Bobins Augustine vs Roja T. Reji
2023 Latest Caselaw 10899 Ker

Mat.Appeal No.753/2023                           1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                             &
                         THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
            Thursday, the 19th day of October 2023 / 27th Aswina, 1945
                    IA.NO.1/2023 IN MAT.APPEAL NO. 753 OF 2023
                        OP 689/2021 OF FAMILY COURT, PALA.
   PETITIONER / APPELLANT:

           BOBINS AUGUSTINE, AGED 36, S/O.AUGUSTINE, CHEENKALLEL (H),
           RAMAPURAM, BAZAR P.O., VELLILAPPALLY VILLAGE, KOTTAYAM DISTRICT.,
           REPRESENTED BY HIS POWER OF ATTORNEY HOLDER C.A.AUGUSTINE, AGED 70,
           S/O ANTONY, CHEENKALLEL(H), RAMAPURAM, BAZAR P.O., VELLILAPPALLY
           VILLAGE, KOTTAYAM DISTRICT, PIN-686576.

   RESPONDENTS / RESPONDENTS:

       1. ROJA T.REJI, AGED 27, D/O.REJI, THADATHELVEETTIL(H), PONTHENPUZHA
          P.O., MANIMALA VILLAGE, KOTTAYAM DT, PIN-686544.
       2. TOMY GEORGE, AGED 59, S/O.GEORGE, THYPPARAMBIL (H), POOVARANI P.O.,
          PAIKA VATTATYHANAM KARA.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the decree and judgment dated 21.8.2023 passed by
   the Family Court, Pala, pending disposal of the above appeal.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MR.K.K.SATHISH, Advocate for the petitioner, the court passed the
   following:


                                            ORDER

There will be an interim order as prayed for.

Sd/- ANU SIVARAMAN JUDGE

Sd/- C. JAYACHANDRAN JUDGE

19-10-2023 /True Copy/ Assistant Registrar