Johny Kuruvilla vs Geromic George Ias
2023 Latest Caselaw 10898 Ker

Con.Case(C) No.1663/2023                         1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                              &
                       THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                Thursday, the 19th day of October 2023 / 27th Aswina, 1945

                            CONTEMPT CASE(C) NO. 1663 OF 2023(S)

      AGAINST THE LA.APP NO. 18 OF 2021/AGAINST THE JUDGMENT AND DECREE DATED
       30/03/2013 LAR 679/2009 OF II ADDITIONAL SUB COURT THIRUVANANTHAPURAM

   PETITIONER/RESPONDENT IN LA.APP./CLAIMANANT IN LAR:

           JOHNY KURUVILLA, AGED 78, S/O LATE KURUVILLA,
           PANDIKKANYALIN, KADAPLAMATTOM P.O., KOTTAYAM DIST.
           PRESENTLY RESIDING AT T.C. NO. 12/2/5(1)
           INDU GREEN LANE, KUNNUKUZHI, THIRUVANANTHAPURAM - 695 037.

         BY ADVOCATE SRI.SIVAN MADATHIL

   RESPONDENT/APPELLANT/RESPONDENT IN LAR:


           GEROMIC GEORGE IAS, DISTRICT COLLECTOR, THIRUVANANTHAPURAM
           (TO BE REP. BY STATE OF KERALA THIRUVANANTHAPURAM)
           2ND FLOOR, CIVIL STATION BUILDING, CIVIL STATION ROAD
           THIRUVANANTHAPURAM - 698 043.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   19.10.2023, the court on the same day passed the following:

                                            ORDER

As seen from the written instruction given to the learned Government

Pleader, fund has been sanctioned by the Chief Engineer, PWD on

08/09/2023. If that be so, the Chief Engineer, PWD shall ensure that the

amount has been deposited at the earliest before the court below.

Post after three weeks.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

19-10-2023 /True Copy/ Assistant Registrar