Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

State Of Kerala vs Anitha.R
2023 Latest Caselaw 10896 Ker

Citation : 2023 Latest Caselaw 10896 Ker
Judgement Date : 19 October, 2023

Kerala High Court
State Of Kerala vs Anitha.R on 19 October, 2023
WA No.1649/2023                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                              &
                          THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                  Thursday, the 19th day of October 2023 / 27th Aswina, 1945
                                      WA NO. 1649 OF 2023

        AGAINST JUDGMENT DATED 12/07/2022 IN WP(C) 11109/2019 OF THIS COURT

   APPELLANTS/RESPONDENTS 1 & 2 IN WP(C):

      1. STATE OF KERALA, REP BY ITS SECRETARY TO GOVERNMENT, CO-OPERATION
         (A) DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.
      2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM -
         695001.

    BY GOVERNMENT PLEADER

   RESPONDENTS/PETITIONER/RESPONDENTS 3,4 & ADDL.RESPONDENT 5 IN WP(C):

      1. ANITHA R., AGED 41 YEARS, W/O. GOPAKUMAR C., RESIDING AT 'GOKULAM',
         KOTTARA, MEEYANNOOR P. O., KOLLAM - 691537.
      2. KOLLAM DISTRICT CO-OPERATIVE BANK LTD, REP. BY ITS DEPUTY GENERAL
         MANAGER, HEAD OFFICE, KOLLAM - 691001.
      3. THE PUBLIC SERVICE COMMISSION, REP. BY ITS SECRETARY, PATTOM,
         THIRUVANANTHAPURAM - 695004.
      4. THE KERALA CO-OPERATIVE BANK LTD. (KERALA BANK), COBANK TOWERS,
         PALAYAM, THIRUVANANTHAPURAM - 695033, REP. BY ITS CHIEF EXECUTIVE
         OFFICER.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the judgment in W.P.(C)
   No.11109/2019 dated 12.07.2022, pending the Writ Appeal.


        This Writ Appeal coming on for admission on 19/10/2023 upon perusing
   the appeal memorandum, the Court on the same day passed the following:

                                             ORDER

Admit.

There will be an interim order of stay as prayed for till the next posting date.

Post along with connected matter's on 26/10/2023.

Sd/- ANU SIVARAMAN, JUDGE

Sd/- C. JAYACHANDRAN, JUDGE

19-10-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter