Citation : 2023 Latest Caselaw 10894 Ker
Judgement Date : 19 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
CRL.MC NO. 9629 OF 2022
CRIME NO.136/2005 OF Chavakkad Police Station, Thrissur
AGAINST THE ORDER/JUDGMENT CC 1130/2010 OF JUDICIAL MAGISTRATE OF
FIRST CLASS ,CHAVAKKAD
PETITIONERS/ORIG ACCUSED NO.1 & 3:
1 SHANOJ @ SARAJ S/O SREENIVASAN
AGED 50 YEARS
VRINDAVANAM HOUSE, PADAM DESOM, KURINJI, KALATHUR
VILLAGE, PATHANAMTHITTA, PIN - 689694
2 JOY@ JOSE, S/O PHILIP
AGED 63 YEARS
PARAYIL VEEDU, THONNIPPADAM DESOM, PULLATTE VILLAGE,
KOTTAYAM, PIN - 686536
BY ADVS.
THOMAS JACOB
E.S.RAJESH
SUNIL C.G
SHITHA M.K.
RESPONDENTS/STATE & COMPLAINANT:
1 THE STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 SUB INSPECTOR OF POLICE
CHAVAKKAD POLICE STATION, THRISSUR DISTRICT,
PIN - 680506
BY ADV.
SRI.HRITHWICK C.S., PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
19.10.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Crl.M.C.No.9629 of 2022
2
P.V.KUNHIKRISHNAN, J.
------------------------------
Crl.M.C.No.9629 of 2022
----------------------------------------------
Dated this the 19th day of October, 2023
ORDER
When this this Criminal Miscellaneous Case came
up for consideration, the counsel appearing for the
petitioners submitted that, they are not pressing the
matter.
Therefore, this Criminal Miscellaneous Case is
dismissed as not pressed.
Sd/-
P.V.KUNHIKRISHNAN
DM JUDGE
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