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K.P.Indrabalan vs Ayyappan Asokan
2023 Latest Caselaw 10893 Ker

Citation : 2023 Latest Caselaw 10893 Ker
Judgement Date : 19 October, 2023

Kerala High Court
K.P.Indrabalan vs Ayyappan Asokan on 19 October, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                       WP(C) NO. 27734 OF 2023
PETITIONER:

          K.P.INDRABALAN, AGED 64 YEARS
          S/O.K.G.PURUSHOTHAMAN (LATE) INDRAPRASTHAM,
          CHARUMMOODU, MAVELIKKARA, ALAPPUZHA DISTRICT - 690505

          BY ADVS.
          M.G.KARTHIKEYAN
          NIREESH MATHEW



RESPONDENTS:

    1     AYYAPPAN ASOKAN, AGED 39 YEARS
          S/O.P.V.ASOK KUMAR, NANICHAM HOUSE, VADAKKEVILA P.O.,
          MADANANADA, KOLLAM DISTRICT., PIN - 691010

    2     M.RAJENDRAN NAIR, RETIRED DISTRICT JUDGE,
          THONNALLOOR, TC-18/812(5), ARAMADA P.O,
          THIRUVANANTHAPURAM., PIN - 695032

          BY ADV BIJU ABRAHAM


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27734 OF 2023
                                      2


                                JUDGMENT

The learned counsel for the petitioner seeks permission

to withdraw it with liberty to approach this Court again, if so

required in future.

This writ petition is dismissed as having been

withdrawn; with the afore requested liberty being reserved

to the petitioner.

Sd/- DEVAN RAMACHANDRAN JUDGE stu

 
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