Jayan K. Thamban vs Sankaran Namboothiri
2023 Latest Caselaw 10892 Ker

OP(C) No.2088/2023                            1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

              Thursday, the 19th day of October 2023 / 27th Aswina, 1945
                                 OP(C) NO. 2088 OF 2023

             EP 54/2022 IN OS 30/2017 OF SUB COURT, PERUMBAVOOR, ERNAKULAM

   PETITIONER/JUDGMENT DEBTOR/DEFENDANT:

          JAYAN K. THAMBAN, AGED 60 YEARS, S/O. LATE THAMBAN, KUDIKKALI HOUSE,
          VENGOLA KARA, ARAKKAPPADY VILLAGE, KUNNATHUNADU TALUK, PIN - 683556

   RESPONDENTS/DECREE HOLDERS/PLAINTIFFS:

          SANKARAN NAMBOOTHIRI, AGED 65 YEARS, S/O. NARAYANAN NAMBOOTHIRI,
          KALATHIL ILLAM, MAROTTICHODU KARA, MATTOOR VILLAGE, ALUVA TALUK, PIN
          - 683101


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   further proceedings in EP No 54/2022 on the files of Subordinate Judges
   Court, Perumbavoor till this final disposal of this original petition.


        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 5.10.2023 and upon hearing the arguments of M/S P.THOMAS
   GEEVERGHESE, TONY THOMAS (INCHIPARAMBIL), E.S.FIROS, AMRUTHA K.P & SRADHA
   MOHAN, Advocates for the petitioner, the court passed the following:

                                       O R D E R

List on 13.11.2023.

Interim order is extended till then.

Sd/- DEVAN RAMACHANDRAN, JUDGE

19-10-2023 /True Copy/ Assistant Registrar