1. Kannan, S/O Krishnan : ... vs 1. Baskaran, S/O Vella
2023 Latest Caselaw 10886 Ker

OP(C) No.1052/2023                                 1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                               PRESENT


                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN


                                   th
                Thursday, the 19        day of October 2023 / 27th Aswina, 1945


                                        OP(C) NO. 1052 OF 2023


                     OS 241/2018 OF MUNSIFF COURT, ALATHUR, PALAKKAD

   PETITIONERS/ PLAINTIFFS:

      1. KANNAN, S/O KRISHNAN, THODUKATTIL KOLAKKACHIRA HOUSE, VAVULLIAPURAM,
         ALATHUR, PIN -678 543
      2. CHENTHAMARAKSHAN, S/O KRISHNAN, THODUKATTU KOLAKKACHIRA
         HOUSE, VAVULLIAPURAM, ALATHUR, PIN - 678 543.

        BY ADVS. M/S JIMMY GEORGE & PEARL K.DAVIS.

   RESPONDENTS/ DEFENDANTS:

      1. BASKARAN, S/O VELLA, CHALUPPULLY HOUSE, VAVULLIAPURAM, ALATHUR, PIN
         - 678 543.
      2. PANKAJAM, W/O KRISHANMOORTHY, PAYYARKKOD HOUSE, VADAKKANCHERY,
         ALATHUR, PIN - 678 541.
      3. DAKSHAYANI, W/O CHANDRAN, KOLAYAKKODU HOUSE, MANJAPRA, ALATHUR, PIN
         - 678 685.
      4. ARUNTHATHY, W/O SUDEVAN, CHENGANNURKAVU KEEZH HOUSE, MATHUR,
         AGRAHARAM, ALATHUR, PIN - 678571
      5. NARAYANAN, S/O VELLA THEKKUPADATH HOUSE, THENNILAPURAM, ALATHUR, PIN
         - 678 682.
      6. VIJAYAKUMARI, W/O CHENTHAMARAKSHAN, ERAKULAM HOUSE,
         KAVASSERY, KAZHANICHUNGAM, ALATHUR, PIN - 678 543.
      7. ARAVINDAKSHAN, S/O VELLA, THEKKEKARA HOUSE, THODUKAD, VAVULLIAPURAM,
         ALATHUR, PIN - 678543
      8. RAVINDRAN, S/O VELLA THEKKEKARA HOUSE, THODUKAD, VAVULLIAPURAM,
         ALATHUR, PIN - 678 543.
      9. GIRIJA, W/O LATE GANGADHARAN, THEKKEKARA HOUSE,
         THODUKAD, VAVULLIAPURAM, ALATHUR, PIN - 678 543.
     10. AISWARYA, D/O LATE GANGADHARAN THEKKEKARA HOUSE,
         THODUKAD, VAVULLIAPURAM, ALATHUR, PIN - 678543
     11. ATHIN, (MINOR), AGED 14 YEARS, REPRESENTED BY HER MOTHER GIRIJA, W/O
         LATE GANGADHARAN, THEKKEKARA HOUSE, THODUKAD, VAVULLIAPURAM,
         ALATHUR, PIN - 678 543


        This OP (Civil) having come up for orders on 19-10-2023, upon
   perusing the letter dated 18-09-2023 of the Munsiff, Alathur and this
 OP(C) No.1052/2023                            2/2

   court's judgment dated 25-05-2023 in the OP(C), the court on the same day
   passed the following.

                                       O R D E R

Time is granted as requested by the learned Munsif.

Intimate.

Sd/- P.SOMARAJAN, JUDGE

19-10-2023 /True Copy/ Assistant Registrar