K.K.Francis vs State Of Kerala
2023 Latest Caselaw 10862 Ker

WP(C) No.6498/2023                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
            Thursday, the 19th day of October 2023 / 27th Aswina, 1945
                    IA.NO.1/2023 IN WP(C) NO. 6498 OF 2023(J)
   APPLICANT/1ST RESPONDENT IN WP(C):

          STATE OF KERALA, REPRESENTED BY ITS SECRETARY, LOCAL SELF GOVERNMENT
          DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001

   RESPONDENTS/PETITIONER & RESPONDENTS 2 TO 5 IN WP(C):

      1. K.K.FRANCIS,S/O.KURIAKOSE, KANNANAYKAL VEEDU, KAIPARMBU, THRISSUR,
         PIN - 680546
      2. THRISSUR MUNICIPAL CORPORATION, CORPORATION OFFICE, THRISSUR, PIN -
         680001 REPRESENTED BY ITS SECRETARY.
      3. SECRETARY, THRISSUR MUNICIPAL CORPORATION, CORPORATION OFFICE,
         THRISSUR, PIN - 680001
      4. EXECUTIVE ENGINEER, THRISSUR MUNICIPAL CORPORATION, CORPORATION
         OFFICE, THRISSUR, PIN - 680001
      5. ASSISTANT EXECUTIVE ENGINEER, THRISSUR MUNICIPAL CORPORATION,
         CORPORATION OFFICE, THRISSUR, PIN - 680001


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment in WP(C) No. 6498/2023 by a further
   period of three months from 17.08.2023.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Judgement
   dated 15-03-2023 and upon hearing the arguments of GOVERNMENT PLEADER for
   the applicant in IA/1st respondent in WP(C), M/S. LINDONS C.DAVIS,
   E.U.DHANYA, SWATHY A.P., Advocates for the 1st respondent in IA/petitioner
   in WP(C) and of SHRI. SANTHOSH P.PODUVAL, STANDING COUNSEL for respondents
   2 to 5 in IA/respondents 2 to 5 in WP(C), the court passed the following:

                                         ORDER

Time granted as sought for.

Sd/- ANU SIVARAMAN JUDGE

19-10-2023 /True Copy/ Assistant Registrar