Babu A.D vs Goshree Islands Development ...
2023 Latest Caselaw 10848 Ker

WP(C) No.31402/2023                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
            Thursday, the 19th day of October 2023 / 27th Aswina, 1945
                              WP(C) NO. 31402 OF 2023
   PETITIONERS:

      1. BABU A.D, AGED 46 YEARS, S/O DHARMAPALAN, AMBALAPARAMBIL HOUSE,
         AZHEEKKAL P.O., VYPIN, PIN - 682508
      2. SIVADAS P.M, AGED 74 YEARS, S/O V.P.MADHAVAN, PALIAMPARAMBIL HOUSE,
         AZHEEKKAL P.O., VYPIN., PIN - 682508
      3. MADHU S.R, AGED 54 YEARS, S/O RAVINDRANATHAN, SREEMANDIRAM, VADAKKAL
         P.O., ALAPPUZHA., PIN - 688003

   RESPONDENTS:

      1. GOSHREE ISLANDS DEVELOPMENT AUTHORITY GIDA, BUILDING NO.45/965, GIDA
         ROAD, PACHALAM, ERNAKULAM REPRESENTED BY IT'S SECRETARY, PIN-682012
      2. ELAMKUNNAPUZHA GRAMA PANCHAYAT, ERNAKULAM REPRESENTED BY IT'S
         SECRETARY, PIN - 682508
      3. DISTRICT COLLECTOR, ERNAKULAM, CIVIL STATION, KAKKANAD, ERNAKULAM,
         PIN - 682030
      4. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, KB JACOB
         ROAD, FORT KOCHI, ERNAKULAM., PIN - 682001
      5. STATION HOUSE OFFICER, MULAVUKADU POLICE STATION, ERNAKULAM,
         PIN-682504
      6. SADIK.K.K, AGED 57 YEARS, S/O KOCHU MUHAMMED (LATE), KURUPPANPALATH
         HOUSE, EDAVANAKKAD P.O., ERNAKULAM, PIN - 682502
      7. SHIBU.P.G, AGED 49 YEARS, S/O GOPALAN (LATE), PALIYAMPARAMBIL,
         AZHEEKKAL P.O., ERNAKULAM, PIN - 682508
      8. SANOJ.C.N, AGED 41 YEARS, S/O NAZAR (LATE), CHIRIYAMKANDATHIL HOUSE,
         THEKKANMALIPPURAM, AZHEEKKAL P.O., ERNAKULAM., PIN - 682508
      9. AJEESH.T.A, AGED 36 YEARS, S/O ABU, THEKKATHVEEDU,
         THEKKANMALIPPURAM, AZHEEKKAL P.O., ERNAKULAM., PIN - 682508
     10. VINU.T.M, AGED 42 YEARS, THUNDIPARAMBIL, PUTHUVYPE, AZHEEKKAL P.O.,
         ERNAKULAM., PIN - 682508
     11. RENEESH, S/O NAZAR, PUTHANVEED, SOUTH MALIPPURAM, AZHEEKKAL P.O.,
         ERNAKULAM., PIN - 682508


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 1st respondent to further steps to implement Ext.P7
   forthwith, pending disposal of this Writ petition.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SHRI. SANTHOSH G. PRABHU, Advocate for the petitioners, SHRI. VARGHESE K
   PAUL, for R1, M/S. AKHILA SHUKKOOR VELIYAVEETTIL & P.M.BENZIR, STANDING
   COUNSEL for R2 and of SHRI. P.S.ABDUL KAREEM, Advocate for R6 to R11, the
   court passed the following:
 WP(C) No.31402/2023                                     2/3




                                       BECHU KURIAN THOMAS, J
                                 ......................................................
                                         W.P.(C).No.31402 of 2023
                                  ...................................................
                               Dated this the 19th day of October, 2023


                                                      ORDER

Since the judgment though dictated in open court has not

yet been signed, the endorsement 'allowed' mentioned in

the docket of the writ petition is re-called.

2. Counter affidavit of respondent Nos.6 to 11, if any, should

be filed by 27.10.2023.

Post on 30.10.2023.

                                                                    BECHU KURIAN THOMAS
                                                                          JUDGE
                      AMV/19/10/2023
 WP(C) No.31402/2023                 3/3

APPENDIX OF WP(C) 31402/2023 Exhibit P7 A TRUE COPY OF THE NOTICE NO.GIDA/1127/2021 DATED 30.06.2023 ISSUED BY THE 1ST RESPONDENT TO THE RESPONDENTS 6 TO 11