Cee Jee Lubricants vs Kerala State Pollution Control ...
2023 Latest Caselaw 10769 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
                   WP(C) NO. 15551 OF 2023


PETITIONER:

           CEE JEE LUBRICANTS
           VI/592, INDUSTRIAL DEVELOPMENT AREA,
           EDAYAR, BINANIPURAM P.O.,
           ALUVA, PIN - 683502
           RESENTED BY ITS PROPRIETOR

           BY ADV V.KRISHNA MENON


RESPONDENTS:

    1      KERALA STATE POLLUTION CONTROL BOARD,
           PATTOM P.O., THIRUVANANTHAPURAM, PIN - 695004
           REPRESENTED BY ITS MEMBER SECRETARY.

    2      KERALA STATE POLLUTION CONTROL BOARD,
           GANDHI NAGAR, KOCHI, PIN - 682020
           REPRESENTED BY ITS CHIEF ENVIRONMENTAL ENGINEER

    3      COCHIN PORT AUTHORITY
           OFFICE OF THE DEPUTY CONSERVATOR,
           WILLINGDON ISLAND, KOCHI, PIN - 682009
           REPRESENTED BY THE DEPUTY CONSERVATOR.

    4      CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
           OFFICE OF THE COMMISSIONER OF CUSTOMS,
           CUSTOM HOUSE, WILLINGDON ISLAND,
           KOCHI, PIN - 682009
 W.P.(C).No.15551 of 2023
                                      -:2:-




              REPRESENTED BY ITS COMMISSIONER

     5        HHA TANK TERMINAL
              INDIRA GANDHI ROAD,
              WILLINGDON ISLAND, KOCHI, PIN - 682003
              REPRESENTED BY ITS MANAGER

     6        AVATAR PETROCHEMICALS PVT. LTD
              15/5/8C, FIRST FLOOR,
              NH-49, MAIN ROAD,
              VEERAPANDI - TAMIL NADU, PIN - 625534
              REPRESENTED BY ITS MANAGING DIRECTOR.

              BY ADVS.
              GOPIKRISHNAN NAMBIAR M
              VISHNU JAYAPALAN
              K.NATRAJ
              REJI GEORGE GEORGE
              VARNA MANOJ(K/552/2016)
              SAISANKAR.S(K/002188/2021)
              K.JOHN MATHAI(K/413/1984)
              JOSON MANAVALAN(J-526)
              KURYAN THOMAS(K/131/2003)
              PAULOSE C. ABRAHAM(MAH/58/2006)
              RAJA KANNAN(K/356/2008)
              SIVANKUTTY S.(K/000751/2018)
              SRI. T.NAVEEN, STANDING COUNSEL
              KERALA STATE POLLUTION CONTROL BOARD,



       THIS    WRIT        PETITION   (CIVIL)    HAVING    COME    UP    FOR
ADMISSION      ON   19.10.2023,        THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.15551 of 2023
                                   -:3:-




                      BECHU KURIAN THOMAS, J.
                     --------------------------------------
                       W.P.(C).No.15551 of 2023
                     --------------------------------------
                 Dated this the 19th day of October, 2023


                               JUDGMENT

The learned counsel for the petitioner submitted that, the

matter has been settled through mediation. It is also submitted that,

he is not interested in pursuing this writ petition.

Therefore, this writ petition is dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE Jka/19.10.23.