Sujith N.P vs Rani George
2023 Latest Caselaw 10756 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 19TH DAY OF OCTOBER 2023 / 27TH ASWINA, 1945
               CON.CASE(C) NO. 1693 OF 2023
 AGAINST THE JUDGMENT DATED 13.03.2023 IN WA 1721/2022 OF
                   HIGH COURT OF KERALA
PETITIONERS/APPELLANTS:

    1    SUJITH N.P
         AGED 36 YEARS, S/O. SURENDRAN JUNIOR LANGUAGE
         TEACHER - URDU, KALPATHUR AUP SCHOOL KALPATHUR
         P.O, KOZHIKODE - 673524
    2    ANUNAD M
         AGED 31 YEARS, S/O. MURALEEDHARAN M V,
         HST SOCIAL SCIENCE, MOOTHEDATH HSS TALIPARAMBA,
         TALIPARAMBA P O, KANNUR - 670141
    3    RESHMA V V
         AGED 37 YEARS, W/O.SAJITH K, LPST, E.P.K.N.S.
         A.L.P SCHOOL KOLACHERY, KOLACHERY PO, KANNUR
         670601
    4    SIKHA K
         AGED 34 YEARS, W/O. SHAJU K P, LPST, EPKNS ALPS,
         KOLACHERY, KOLACHERY P.O, KANNUR-670601
    5    SHAMSHEER.M
         AGED 27 YEARS, S/O.SHAMSUDHEEN K.T. HST ARABIC,
         CHMHSS ELAYAVOOR, PO. VARAM, KANNUR 670594
         BY ADVS.
         R.K.MURALEEDHARAN
         ATHIRA A.MENON
RESPONDENTS/2ND AND 3RD RESPONDENTS & NOT PARTIES IN THE
WRIT APPEAL:

    1     RANI GEORGE
          AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER, PRINCIPAL SECRETARY, GENERAL
          EDUCATION DEPARTMENT, THE STATE OF KERALA
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
                                 2
CON.CASE(C)NO.1693 OF 2023



    2       SHANAVAS
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER DIRECTOR OF GENERAL EDUCATION,
            JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
    3       K N BINOY KUMAR,
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER ASSISTANT EDUCATIONAL OFFICER
            PERAMBRA, KOZHIKODE DISTRICT - 673524
    4       SATHI V V,
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER DISTRICT EDUCATIONAL OFFICER
            THALIPARAMBA, KANNUR DISTRICT - 670141
    5       JANCY JOHN
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER ASSISTANT EDUCATIONAL OFFICER
            THALIPARAMBA SOUTH, MAYYIL P.O,
            KANNUR DISTRICT - 670674
    6       JIGEESHU. K
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONERS, DISTRICT EDUCATIONAL OFFICER,
            KANNUR, KANNUR DISTRICT - 670002
            SRI.T.B.HOOD SPL GP TO AG
        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 19.10.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                          3
CON.CASE(C)NO.1693 OF 2023




              P.B.SURESH KUMAR & SOPHY THOMAS, JJ.
                 -----------------------------------------------
                  Con.Case (C) No.1693 of 2023
                 -----------------------------------------------
              Dated this the 19th day of October, 2023.


                              JUDGMENT

The learned counsel for the petitioners submits that the

directions contained in the judgment have been complied with.

In the light of the submission made by the learned

counsel for the petitioners, the Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

SOPHY THOMAS, JUDGE.

YKB

CON.CASE(C)NO.1693 OF 2023

APPENDIX OF CON.CASE(C) 1693/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1721/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023 IN SLP NO. 9566/2023 Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE COMMUNICATION NO.

DEOKNR/10421/2022-B1 OF THE 6 TH RESPONDENT DATED 23.06.2023