Kerala High Court
Dijo Kappen vs State Of Kerala on 17 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 17TH DAY OF OCTOBER 2023 / 25TH ASWINA, 1945
CRL.MC NO. 3205 OF 2022
CRIME NO.611/2021 OF Ambalavayal Police Station, Wayanad
PETITIONER/ACCUSED:
1 DIJO KAPPEN
AGED 65 YEARS
S/O LATE K C JOSEPH, KAPPIL HOUSE, MEENACHIL P.O.,
PALA, KOTTAYAM, PIN - 686577
2 MANOJ CHERIYAN
AGED 46 YEARS
S/O CHERIAN, KANJIRATHINKAL HOUSE, KALLURUTTY P.O.,
KOZHIKODE, PIN - 673582
BY ADVS.
SURIN GEORGE IPE
LEO LUKOSE
ADITHYA RAJEEV
SREEDEV U
ENOCH DAVID SIMON JOEL(K/925/2009)
S.SREEDEV(K/1219/2006)
RONY JOSE(K/705/2012)
CIMIL CHERIAN KOTTALIL(K/345/2017)
SUZANNE KURIAN(K/001654/2018)
RESPONDENTS/STATE & DE-FACTO COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, KOCHI, PIN - 682031
2 JINI, AGED 30 YEARS
W/O UNNIKRISHNAN, KARAKUZHI HOUSE, THOVARIMALA P.O,
NENMENI, WAYANAD DISTRICT, PIN - 673592
BY ADV.SMT.SREEJA V., PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
17.10.2023, ALONG WITH Crl.MC.3093/2022, 3318/2022, THE COURT ON
THE SAME DAY PASSED THE FOLLOWING:
Crl.M.C.Nos.3205, 3093 & 3318 of 2022
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 17TH DAY OF OCTOBER 2023 / 25TH ASWINA, 1945
CRL.MC NO. 3093 OF 2022
CRIME NO.2/2022 OF MEENANGADI POLICE STATION, WAYANAD
AGAINST THE ORDER/JUDGMENT CR 3/2022 OF JUDICIAL
MAGISTRATE OF FIRST CLASS ,SULTHANBATHERY
PETITIONER/ACCUSED -1 AND 2:
1 DIJO KAPPEN
AGED 65 YEARS
S/O LATE CHERIAN JOSEPH KAPPEN,KAPPIL
HOUSE,MEENACHIL PO,PALA,KOTTAYAM,
PIN - 686577
2 MANOJ CHERIAN
AGED 46 YEARS
KANJIRATHINKAL HOUSE,KALLURUTTY PO,
KOZHIKODE, PIN - 673582
BY ADV. ROJO JOSEPH
RESPONDENTS/COMPLAINANT, DEFACTO COMPLAINANT:
1 THE STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH
COURT OF KERALA, PIN - 682031
2 STATION HOUSE OFFICER
MEENANGADI POLICE STATION, WAYANAD,
PIN - 673591
Crl.M.C.Nos.3205, 3093 & 3318 of 2022
3
3 POULOSE T.O.,
AGED 74 YEARS
S/O OUSEPH,THOMBRIYIL
HOUSE,CHOOTHUPARA,MANIVAYAL,PURAKKADI,
WAYANAD, PIN - 673596
BY ADV.SMT.SREEJA V., PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 17.10.2023, ALONG WITH
Crl.MC.3205/2022 AND CONNECTED CASES, THE COURT ON
THE SAME DAY PASSED THE FOLLOWING:
Crl.M.C.Nos.3205, 3093 & 3318 of 2022
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 17TH DAY OF OCTOBER 2023 / 25TH ASWINA, 1945
CRL.MC NO. 3318 OF 2022
PETITIONER/ACCUSED:
1 DIJO KAPPEN
AGED 65 YEARS
S/O LATE K C JOSEPH, KAPPIL HOUSE,
MEENACHIL P.O., PALA, KOTTAYAM,
PIN - 686577
2 MANOJ CHERIYAN
AGED 46 YEARS
S/O CHERIAN, KANJIRATHINKAL HOUSE,
KALLURUTTY P.O., KOZHIKODE, PIN - 673582
3 P.C. THOMAS
AGED 71 YEARS
S/O LATE P T CHACKO, 67, KUMARANASAN
NAGAR, KADAVANTHARA, KOCHI
BY ADVS.
SURIN GEORGE IPE
LEO LUKOSE
ROJO JOSEPH
ADITHYA RAJEEV
SREEDEV U
ENOCH DAVID SIMON JOEL(K/925/2009)
S.SREEDEV(K/1219/2006)
RONY JOSE(K/705/2012)
CIMIL CHERIAN KOTTALIL(K/345/2017)
Crl.M.C.Nos.3205, 3093 & 3318 of 2022
5
SUZANNE KURIAN(K/001654/2018)
RESPONDENTS/STATE & DE-FACTO COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH
COURT OF KERALA, PIN - 682031
2 ARCHANA
THAZHATHUVEETIL, KINALUR, KOZHIKODE,
PIN - 673612
BY ADVS.
REGHU SREEDHARAN
P.K.VARGHESE(K/197/1998)
K.R.ARUN KRISHNAN(K/617/2011)
BY ADV.SRI.M.P.PRASANTH, PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 17.10.2023, ALONG WITH
Crl.MC.3205/2022 AND CONNECTED CASES, THE COURT ON
THE SAME DAY PASSED THE FOLLOWING:
Crl.M.C.Nos.3205, 3093 & 3318 of 2022
6
P.V.KUNHIKRISHNAN, J.
------------------------------
Crl.M.C.Nos. 3205, 3093 & 3318 of 2022
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Dated this the 17th day of October, 2023
ORDER
The counsel appearing for the petitioners
seeks permission to withdraw these Criminal
Miscellaneous Cases. Permission is granted.
Therefore, these Criminal Miscellaneous Cases
are dismissed as withdrawn.
Sd/-
P.V.KUNHIKRISHNAN
DM JUDGE
