Citation : 2023 Latest Caselaw 10710 Ker
Judgement Date : 17 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 17TH DAY OF OCTOBER 2023 / 25TH ASWINA, 1945
CRL.MC NO. 8174 OF 2023
AGAINST THE ORDER/JUDGMENT LP 47/2022 OF JUDICIAL MAGISTRATE OF
FIRST CLASS -I, PERINTHALMANNA
PETITIONER:
SAIFUDHEEN
AGED 46 YEARS
S/O. AHAMMED, MELEPAIKKATT, POYIL HOUSE, PILASSERY,
KARUVAPOYIL, KODUVALLY P.O., KOZHIKODE DISTRICT,
PIN - 673572
BY ADVS.
ADITHYA RAJEEV
S.PARVATHI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, KOCHI, PIN - 682031
2 REGIONAL PASSPORT OFFICER
KOZHIKODE REGIONAL PASSPORT OFFICE, ERANHIPALAM P.O,
KOZHIKODE DISTRICT., PIN - 673006
OTHER PRESENT:
SRI.RENJITH.T.R, PP,
SRI.S.MANU, DSGI
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
17.10.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
CRL.MC NO. 8174 OF 2023 2
P.V.KUNHIKRISHNAN
--------------------
Crl.MC NO. 8174 OF 2023
---------------------------
Dated this the 17th day of October, 2023
JUDGMENT
Learned Counsel for the petitioner submitted that, in
the light of the fact that the case against the petitioner is
quashed, this Crl.MC case is not pressed. Therefore, this
Crl.MC is dismissed as not pressed.
Sd/-
P.V.KUNHIKRISHNAN JUDGE
Asw
APPENDIX OF CRL.MC 8174/2023
PETITIONER ANNEXURES Annexure-I TRUE COPY OF THE FIRST INFORMATION REPORT IN CRIME NO. 455 OF 2016 OF THE PERINTHALMANNA POLICE STATION, MALAPPURAM DISTRICT Annexure-II TRUE COPY OF THE JUDGMENT DATED 06-07-
2023 IN S.C. NO. 552 OF 2019 OF THE SESSIONS COURT, MANJERI Annexure-III TRUE COPY OF THE ORDER DATED 23-08-
2023 IN CRL.M.C NO. 6349 OF 2023 OF THIS HON'BLE COURT Annexure-IV A TRUE COPY OF THE CERTIFICATE OF LOST PASSPORT ALONG WITH TRANSLATION ISSUED BY DUBAI POLICE Annexure-V A TRUE COPY OF CMP NO. 5147 OF 2023 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT-I, PERINTHALMANNA Annexure-VI CERTIFIED COPY OF THE ORDER DATED 14-
09-2023 IN CMP NO. 5147 OF 2023 OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT-
I, PERINTHALMANNA Annexure-VII A TRUE COPY OF THE NOTIFICATION (GSR 570 (E) DATED 25-08-1993 ISSUED BY THE MINISTRY OF EXTERNAL AFFAIR, GOVERNMENT OF INDIA
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