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Abdul Khadar vs Chirukandiyil Mohammed Haji
2023 Latest Caselaw 10684 Ker

Citation : 2023 Latest Caselaw 10684 Ker
Judgement Date : 16 October, 2023

Kerala High Court
Abdul Khadar vs Chirukandiyil Mohammed Haji on 16 October, 2023
Crl.Rev.Pet No.934/2023                          1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                            THE HONOURABLE MR.JUSTICE N.NAGARESH
             Monday, the 16th day of October 2023 / 24th Aswina, 1945
               CRL.M.APPL.NO.1/2023 IN CRL.REV.PET NO. 934 OF 2023
             CRA 58/2022 OF ADDITIONAL SESSIONS COURT -I, KOZHIKODE
   PETITIONER/REVISION PETITIONER:

           ABDUL KHADAR, AGED 46 YEARS, S/O.AHMEDKUTTY, KARUVANPOYIL,
           ERANHIKOTH, KODUVALLY, KAYANGAL P.O., KOZHIKODE - 673572.

   RESPONDENTS/RESPONDENTS:

       1. CHIRUKANDIYIL MOHAMMED HAJI, AGED 55 YEARS, S/O. ABU HAJI,
          AYYAPPANKAVIL, THALAPERUMANNA DESAM, KODUVALLY VILLAGE, THAMARASSERY
          TALUK, KOZHIKODE - 673572.
       2. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM - 682 031.

        Application praying that in the circumstances stated therein the
   High Court be pleased to stay all further proceedings pursuant to Judgment
   dated 13/7/2023 in Criminal Appeal No.58/2022 of 1st Addl.Sessions Court,
   Kozhikode Division arising from proceedings dated 7/2/2022 in
   DCKKD/5606/2019-L12 of District Collector, Kozhikode as far as the
   revision petitioner's vehicle is concerned, pending disposal of the above
   Criminal Revision Petition, so as to secure the ends of justice.
        This application again coming on for orders upon perusing the
   application and this court's order dated 26.09.23 therein and upon hearing
   the arguments of Sri.K.A.AUGUSTINE, Advocate for the petitioner and of
   MEGHA K.XAVIER and SRUTHI RAJ C.K for the first respondent and of PUBLIC
   PROSECUTOR for the second respondent, the Court passed the following:

                                            ORDER

Post on 30.10.2023.

Interim Order is extended till then.

Sd/-

N.NAGARESH, JUDGE

16-10-2023 /True Copy/ Assistant Registrar

 
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