Citation : 2023 Latest Caselaw 10602 Ker
Judgement Date : 16 October, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
WP(C) NO. 26927 OF 2023
PETITIONER:
HOMMET INDUSTRIES PVT LTD
258, SIVA SYALAM, KADAMBANAD, ADOOR, PATHANAMTHITTA, KERALA,
691582 REPRESENTED BY SSHRI YESODHARAN,B, DIRECTOR, LEGAL &
ADMINISTRATION AND RESIDING AT PALAVILA PUTHEN VEEDU,
KANNAMCODE, ADOOR, PATHANAMTHITTA DISTRICT, PIN - 691523
BY ADVS.
N.UNNIKRISHNAN
JAYACHANDRAN C.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, LABOUR
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE REGISTERING AUTHORITY AND ASSISTANT LABOUR OFFICER,
NEDUMANGAD, THIRUVANANTHAPURAM DISTRICT, PIN - 695541
BY ADV. SHEEJA C.S., GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SATHISH NINAN, J.
==============================
W.P.(C) No.26927 OF 2023
===============================
Dated this the 16th day of October, 2023
JUDGMENT
Pending the writ petition, the application
submitted by the petitioner for registration under
Rule 26 A of the Kerala Headload Workers Rules has
been rejected by the original authority.
Without prejudice to the rights of the
petitioner to challenge the same before the statutory
Appellate Authority, the writ petition is closed.
Sd/-
SATHISH NINAN JUDGE NB/16-10 APPENDIX OF WP(C) 26927/2023
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF CERTIFICATE NO. DIPP 139646 DATED 20.07.2023 TOWARDS RECOGNITION ISSUED BY THE GOVERNMENT OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT FOR PROMOTION OF INDUSTRY AND INTERNAL TRADE
EXHIBIT P2 A TRUE COPY OF IMPORTER- EXPORTER CERTIFICATE NO. AAFCH3269J DATED 1.8.2020 ISSUED BY THE DIRECTOR GENERAL OF FOREIGN TRADE, OFFICE OF COMMERCE AND INDUSTRY, DEPARTMENT OF COMMERCE, KAKKANAD, KOCHI.
EXHIBIT P3 A TRUE COPY OF REGISTRATION CERTIFICATE WITH REGISTRATION NO.32AAFCH 3269JIZJ DATED 05.08.2020 ISSUED BY THE GOVERNMENT OF INDIA IN FORM GST REG-06
EXHIBIT P4 A TRUE OF CERTIFICATE OF REGISTRATION ISSUED TO THE PETITIONER FOR MANUFACTURING AND TRADING OF GYM EQUIPMENTS UNDER THE BRAND "HOMMET FITNESS EQUIPMENTS"
EXHIBIT P5 A TRUE COPY OF CERTIFICATE OF INCORPORATION UNDER THE COMPANIES (INCORPORATION) RULES, 2014 ISSUED BY THE DEPUTY REGISTRAR OF COMPANIES, CENTRAL REGISTRATION CENTRE
EXHIBIT P6 A TRUE COPY OF LICENCE AGREEMENT DATED 31.05.2023 BETWEEN THE LICENSOR, MURALIDHARA DEV, K.P. AND THE LICENSEE (HOMMET INDUSTRIES PVT. LTD. REPRESENTED ITS DIRECTOR (LEGAL AND ADMINISTRATION) YESODHARAN BHASKARAN
EXHIBIT P7 A TRUE COPY OF APPLICATION NO. 409451 DATED 24.06.2023 OF HARI RAY
EXHIBIT P8 A TRUE COPY OF APPLICATION NO. 409460 DATED 24.06.2023 OF DIPANKAR ROY I
EXHIBIT P9 A TRUE COPY OF APPLICATION NO. 409996 DATED 27.06.2023 OF SUKU M.
EXHIBIT P10 A TRUE COPY OF APPLICATION NO. 409912 DATED WP(C) No.26927 OF 2023
27.06.2023 OF SAJIKUMAR, G.
EXHIBIT P11 A TRUE COPY OF A LETTER NO.
HIPL/TVM/ALO/2023-24 DATED 04.07.2023 TO THE 2ND RESPONDENT
EXHIBIT P12 A TRUE COPY OF ORDER NO. 323/2023/NDD DATED 14.9.2023
RESPONDENTS' EXHIBITS: NIL TRUE COPY P.A. TO JUDGE
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