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Aswanth K.L vs The Secretary
2023 Latest Caselaw 10556 Ker

Citation : 2023 Latest Caselaw 10556 Ker
Judgement Date : 16 October, 2023

Kerala High Court
Aswanth K.L vs The Secretary on 16 October, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
     MONDAY, THE 16TH DAY OF OCTOBER 2023 / 24TH ASWINA, 1945
                       WP(C) NO. 28720 OF 2023
PETITIONER:

          ASWANTH K.L,
          AGED 28 YEARS
          S/O. LIBEESH, KARAZYATH HOUSE, EDAVILANGU.P.O.,
          THRISSUR DISTRICT., PIN - 680671
          BY ADV SAJEEV KUMAR K.GOPAL


RESPONDENTS:

    1     THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY ERNAKULAM, COLLECTORATE,
          KAKKANAD, PIN - 682030
    2     SMT. JAYA,
          W/O. PARAMAN, NADUVEETHIYIL HOUSE, CHATHEDATHUPARAMBU,
          KODUNGALLUR., PIN - 680664
          BY ADV P.K.RAVISANKAR



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.28720 of 2023
                                  2


                            JUDGMENT

Dated this the 16th day of October, 2023

1. Learned counsel for the petitioner

submits that due to efflux of time, this writ

petition has become infructous, hence the same

may be dismissed as such.

2. Considering the aforesaid submission of

the learned counsel for the petitioner, this writ

petition is dismissed as having become

infructous. Interim order, if any, stands vacated.

Sd/-

DINESH KUMAR SINGH

JUDGE AP W.P(C) No.28720 of 2023

APPENDIX OF WP(C) 28720/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PERMIT VIDE PERMIT NO.PST7/29/1997 DATED 26.10.2017 Exhibit P2 TRUE COPY OF THE TEMPORARY PERMIT VALID UPTO 29-08-2023 Exhibit P3 TRUE COPY OF THE AGREEMENT DATED 30-12-2022 BETWEEN THE PETITIONER, HIS MOTHER AND SISTER ON ONE SIDE AND THE 2ND RESPONDENT AND HER HUSBAND ON THE OTHER SIDE Exhibit P4 TRUE COPY OF THE I.A. FILED AS I.A.

NO.1/2023 IN O.S. NO.790/2023 SEEKING FOR TEMPORARY MANDATORY INJUNCTION TO RETURN THE VEHICLE DATED 08-08-2023 Exhibit P5 TRUE COPY OF THE APPLICATION FOR TEMPORARY PERMIT SUBMITTED BY THE PETITIONER DATED 22-08-2023 Exhibit P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DATED 21-08-2023

 
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