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T.S.Jayaprakash vs Muhammed A
2023 Latest Caselaw 10501 Ker

Citation : 2023 Latest Caselaw 10501 Ker
Judgement Date : 11 October, 2023

Kerala High Court
T.S.Jayaprakash vs Muhammed A on 11 October, 2023
COC. Nos.2504 & 2522 of 2022              1




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
    WEDNESDAY, THE 11TH DAY OF OCTOBER 2023 / 19TH ASWINA, 1945
                         CON.CASE(C) NO. 2504 OF 2022
   AGAINST THE ORDER/JUDGMENT WP(C) 20393/2022 OF HIGH COURT OF
                                       KERALA
PETITIONER:

            T.S.JAYAPRAKASH
            AGED 56 YEARS
            S/O. T.N. SIVARAMAN, THEKKEDATH HOUSE, NANJAPPA NAGAR,
            OLAVAKKODE P.O, PALAKKAD DISTRICT, PIN - 678002
            BY ADVS.
            JACOB SEBASTIAN
            K.V.WINSTON
            ANU JACOB


RESPONDENT/3rdRESPONDENT IN THE W.P (C):

            MUHAMMED A,
            AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER, THE
            SUPERINTENDING ENGINEER, OFFICE OF THE SUPERINTENDING
            ENGINEER, PWD BUILDINGS, NORTH CIRCLE, CALICUT,
            KOZHIKODE DISTRICT, PIN - 673001
            BY ADV ADVOCATE GENERAL OFFICE KERALA


OTHER PRESENT:

            SR.GP SRI.K.P.HARISH



     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION   ON    11.10.2023,    ALONG        WITH   Con.Case(C).2522/2022,     THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 COC. Nos.2504 & 2522 of 2022      2



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
    WEDNESDAY, THE 11TH DAY OF OCTOBER 2023 / 19TH ASWINA, 1945
                     CON.CASE(C) NO. 2522 OF 2022
   AGAINST THE ORDER/JUDGMENT WP(C) 19712/2022 OF HIGH COURT OF
                                KERALA
PETITIONER/PETITIONER IN THE W.P.(C):

            T.S.JAYAPRAKASH
            AGED 56 YEARS
            S/O. T.N. SIVARAMAN, AGED 56 YEARS, THEKKEDATH HOUSE,
            NANJAPPA NAGAR, OLAVAKKODE P.O, PALAKKAD DISTRICT., PIN
            - 678002
            BY ADVS.
            JACOB SEBASTIAN
            K.V.WINSTON
            ANU JACOB


RESPONDENT/3RD RESPONDENT IN W.P(C):

            MUHAMMED A,
            AGE AND FATHER NAME NOT KNOWN TO THE PETITIONER, THE
            SUPERINTENDING ENGINEER, OFFICE OF THE SUPERINTENDING
            ENGINEER, PWD BUILDINGS, NORTH CIRCLE, CALICUT,
            KOZHIKODE DISTRICT., PIN - 673001
            BY ADV ADVOCATE GENERAL OFFICE KERALA


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION   ON   11.10.2023,   ALONG     WITH   Con.Case(C).2504/2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 COC. Nos.2504 & 2522 of 2022       3




                              V.G.ARUN J.
                   -------------------------------------
                   CO.C. Nos.2504 & 2522 of 2022
                    ---------------------------------
               Dated this the 11th day of October 2023

                                JUDGMENT

Learned Counsel for the petitioner submits that the

disputes have been resolved. This is recorded and the Contempt of

Court Cases are closed.

Sd/-

V.G.ARUN

JUDGE dpk

 
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