Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

B.Sathi vs K.Velappan
2023 Latest Caselaw 10484 Ker

Citation : 2023 Latest Caselaw 10484 Ker
Judgement Date : 9 October, 2023

Kerala High Court
B.Sathi vs K.Velappan on 9 October, 2023
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN
         MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
                             WP(C) NO. 13670 OF 2020
PETITIONER:

              B.SATHI
              AGED 81 YEARS
              MANAGING PARTNER, HOTEL SUDARSAN, HOSPITAL ROAD, KOLLAM.

              BY ADVS.
              E.K.NANDAKUMAR (SR.)
              M.GOPIKRISHNAN NAMBIAR
              K.JOHN MATHAI
              JOSON MANAVALAN
              KURYAN THOMAS
              PAULOSE C. ABRAHAM



RESPONDENTS:

     1        K.VELAPPAN
              KC-XL 2234, MUNICIPAL COLONY, KAPPALANDY MUKKU, KOLLAM-
              691010.

     2        LABOUR COURT, KOLLAM,
              T D NAGAR, VIDYA NAGAR, KOLLAM-691013.

              BY ADV. RESMI THOMAS, GOVERNMENT PLEADER

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
09.10.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                            SATHISH NINAN, J.
                   ==============================
                     W.P.(C.) No.13670 OF 2020
                  ===============================
              Dated this the 09th day of October, 2023

                               JUDGMENT

Learned Counsel for the petitioner seeks

permission to withdraw the writ petition.

The writ petition is accordingly dismissed as

withdrawn.

SATHISH NINAN JUDGE NB/09-10 APPENDIX OF WP(C) 13670/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE AWARD DATED 18.11.2019 PASSED BY THE 2ND RESPONDENT IN I.D.NO.10/2014.

EXHIBIT P2 TRUE COPY OF THE APPLICATION I.A.NO.99/2015, DATED NIL MAY 2015 FILED BY THE PETITIONER.

EXHIBIT P3 TRUE COPY OF OBJECTION DATED 30.9.2015, FILED BY THE 1ST RESPONDENT IN I.A.NO.99/2015.(WITH TRUE TRANSLATION)

RESPONDENTS' EXHIBITS: NIL TRUE COPY P.A. TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter