M.K. Aboobacker vs Nicholas. P. Dias
2023 Latest Caselaw 12672 Ker

Kerala High Court

M.K. Aboobacker vs Nicholas. P. Dias on 29 November, 2023

Author: V. G. Arun

Bench: V.G.Arun

R. P. No. 1126 of 2023
& connected cases
                                  -1-

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                  &
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
 WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA,
                                 1945
                         RP NO. 1126 OF 2023
 AGAINST THE JUDGMENT WA 1455/2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER/S:

      1      M.K. ABOOBACKER
             AGED 61 YEARS
             MOOLAYIL HOUSE, VAZHAKKALA VILLAGE, KAKKANAD,
             ERNAKULAM, PIN - 682030
      2      M.K.UMMER
             AGED 59 YEARS
             /O. M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE, KAKKANAD, ERNAKULAM, PIN - 682030
      3      M.K.ABDUL SALAM
             AGED 50 YEARS
             S/O.M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE, KAKKANAD, ERNAKULAM, PIN - 682030
             BY ADVS.
             C.S.AJITH PRAKASH
             T.K.DEVARAJAN
             BABU M.
             NIDHIN RAJ VETTIKKADAN
             ANCY THANKACHAN
             AKASH JOSHI


RESPONDENT/S:

      1      NICHOLAS. P. DIAS
             AGED 75 YEARS
             S/O LATE PASCAL DIAS, MERCY VILLA, CLUB JUNCTION,
             VAZHAKKLA VILLAGE EDAPPALLY P.O KANAYANNUR TALUK
             ERNAKULAM DISTRICT KOCHI, PIN - 682024
 R. P. No. 1126 of 2023
& connected cases
                                  -2-

      2      THE CHIEF TOWN PLANNER
             OFFICE OF CHIEF TOWN PLANNER NANDANCODE, SWARAJ
             BHAVAN NANTHANCODE, THIRUVANANTHAPURAM, PIN -
             695003
      3      THE SENIOR TOWN PLANNER
             REGIONAL TOWN PLANNING OFFICE, CIVIL STATION,
             ERNAKULAM, PIN - 682030
      4      THRIKKAKKARA MUNICIPAL COUNCIL
             THRIKKAKKARA MUNICIPALITY, THRIKKAKKARA,
             ERNAKULAM, PIN - 682 021 REPRESENTED BY ITS
             SECRETARY, PIN - 682021
      5      THE SECRETARY
             THRIKKAKKARA MUNICIPALITY THRIKKAKKARA,
             ERNAKULAM, PIN - 682021




OTHER PRESENT:

             SPL.GP.K.R.DEEPA; ADV S.JAMAL, SC, THRIKKAKARA
             MUNICIPALITY; ADV. KEERTHI B. CHANDRAN FOR ADV.
             V.N. SANKARJEE; ADV. CHITRA CHANDRASEKHARAN FOR
             ADV. T. NAVEEN SC FOR PCB; ADV. MATHEW JACOB



       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
29.11.2023,        ALONG   WITH   RP.1143/2023,   1151/2023   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 R. P. No. 1126 of 2023
& connected cases
                                  -3-



             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                  &
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
 WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA,
                                 1945
                         RP NO. 1143 OF 2023
 AGAINST THE JUDGMENT WA 1399/2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER/S:

      1      M.K. ABOOBACKER
             AGED 61 YEARS
             M.P KUTTY MOOLAYIL HOUSE, VAZHAKKALA VILLAGE,
             KAKKANAD, ERNAKULAM, PIN - 682030
      2      M.K.UMMER
             AGED 59 YEARS
             S/O M.P KUTTY MOOLAYIL HOUSE, VAZHAKKALA VILLAGE,
             KAKKANAD, ERNAKULAM, PIN - 682030
      3      M.K.ABDUL SALAM
             AGED 50 YEARS
             /O.M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA VILLAGE,
             KAKKANAD, ERNAKULAM, PIN - 682030
             BY ADVS.
             C.S.AJITH PRAKASH
             T.K.DEVARAJAN
             ANCY THANKACHAN
             BABU M.
             AKASH JOSHI


RESPONDENT/S:

      1      NICHOLAS. P. DIAS
             AGED 75 YEARS
             /O LATE PASCAL DIAS, MERCY VILLA, CLUB JUNCTION,
             VAZHAKKLA VILLAGE EDAPPALLY P.O KANAYANNUR TALUK
             ERNAKULAM DISTRICT KOCHI, PIN - 682024
 R. P. No. 1126 of 2023
& connected cases
                                -4-

      2      THE STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO GOVERNMENT LOCAL
             SELF GOVERNMENT (URBAN) DEPARTMENT TOWN AND
             COUNTRY PLANNING GOVERNMENT SECRETARIAT
             THIRUVANANTHAPURAM, PIN - 695001
      3      THE CHIEF TOWN PLANNER
             OFFICE OF CHIEF TOWN PLANNER NANDANCODE, SWARAJ
             BHAVAN NANTHANCODE, THIRUVANANTHAPURAM, PIN -
             695001
      4      THE CHIEF TOWN PLANNER(VIGILANCE)
             OFFICE OF CHIEF TOWN PLANNER NANDANCODE, SWARAJ
             BHAVAN NANTHANCODE, THIRUVANANTHAPURAM, PIN -
             695001
      5      THE SENIOR TOWN PLANNER
             OFFICE OF THE SENIOR TOWN PLANNER COLLECOTORATE,
             ERNAKULAM KOCHI, PIN - 682030
      6      THRIKKAKKARA MUNICIPALITY
             REPRESENTED BY ITS SECRETARY THRIKKAKKARA,
             KAKKANAD P.O ERNAKULAM, KOCHI, PIN - 682030
      7      THE SECRETARY
             THRIKKAKKARA MUNICIPALITY THRIKKAKKARA,
             ERNAKULAM, PIN - 682021

OTHER PRESENT:

             SPL.GP.K.R.DEEPA; ADV S.JAMAL, SC, THRIKKAKARA
             MUNICIPALITY; ADV. KEERTHI B. CHANDRAN FOR ADV.
             V.N. SANKARJEE; ADV. CHITRA CHANDRASEKHARAN FOR
             ADV. T. NAVEEN SC FOR PCB; ADV. MATHEW JACOB


       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
29.11.2023, ALONG WITH RP.1126/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R. P. No. 1126 of 2023
& connected cases
                                  -5-



             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                  &
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
 WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA,
                                 1945
                         RP NO. 1151 OF 2023
 AGAINST THE JUDGMENT WA 1592/2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER/S:

      1      M.K. ABOOBACKER
             AGED 61 YEARS
             S/O M.P KUTTY MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE,KAKKANAD, ERNAKULAM, PIN - 682030
      2      M.K UMMER
             AGED 59 YEARS
             S/O M.P KUTTY MOOLAYIL HOUSE, VAZHAKKALA VILLAGE,
             KAKKANAD, ERNAKULAM, PIN - 682030
      3      M K ABDUL SALAM
             AGED 50 YEARS
             S/O M.P KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE, KAKKANAD, ERNAKULAM, PIN - 682030
             BY ADVS.
             C.S.AJITH PRAKASH
             T.K.DEVARAJAN
             BABU M.
             ANCY THANKACHAN
             NIDHIN RAJ VETTIKKADAN
             AKASH JOSHI


RESPONDENT/S:
    1     ASOKAN B
          AGED 46 YEARS
          S/O BALAKRISHNAN VYLOPPILLY RESIDENTIAL SOCIETY
          REGN. NO. EKM/TC/234/2019,1/85, ABBAS HOUSE CLUB
          JUNCTION EDAPPALLY ERNAKULAM KOCHI, PIN - 682024
 R. P. No. 1126 of 2023
& connected cases
                                -6-

      2      M/S INSTACURE SURGICAL AND MEDICAL CENTRE PVT.
             LTD
             REPRESENTED BY ITS MANAGING DIRECTOR, DR. COL. K
             RAVINDRAN NAIR M.K COMPLEX, CLUB JUNCTION,
             EDAPPALLY TOLL KANAYANNUR TALUK ERNAKULAM
             DISTRICT, PIN - 682024
      3      THRIKKAKKARA MUNICIPAL COUNCIL
             REPRESENTED BY ITS CHAIRMAN THRIKKAKKARA
             MUNICIPALITY, THRIKKAKKARA, ERNAKULAM, PIN -
             682021
      4      THE SECRETARY
             THRIKKAKKARA MUNICIPALITY THRIKKAKKARA,
             ERNAKULAM, PIN - 682021
      5      THE SENIOR TOWN PLANNER
             REGIONAL TOWN PLANNING DEPARTMENT, ERNAKULAM, PIN
             - 682018
      6      THE CHIEF TOWN PLANNER
             PUBLIC BUILDING , THIRUVANANTHAPURAM, PIN -
             695003
      7      DISTRICT MEDICAL OFFICER
             ERNAKULAM, PIN - 682011
      8      THE CHIEF ENVIRONMENT ENGINEER
             POLLUTION CONTROL BOARD ERNAKULAM, PIN - 682020
      9      THE DISTRICT COLLECTOR
             ERNAKULAM, PIN - 682030
     10      SECRETARY TO GOVERNMENT
             DEPARTMENT OF LOCAL SELF GOVERNMENT,GOVERNMENT OF
             KERALA SECRETARIAT THIRUVANANTHAPURAM, PIN -
             695001
     11      SECRETARY TO GOVERNMENT
             DEPARTMENT OF HEALTH, GOVERNMENT OF KERALA
             SECRETARIAT THIRUVANANTHAPURAM, PIN - 695036
     12      SECRETARY TO GOVERNMENT
             DEPARTMENT OF REVENUE, GOVERNMENT OF KERALA
             SECRETARIAT THIRUVANANTHAPURAM, PIN - 695004
     13      CHIEF SECRETARY TO GOVERNMENT
             SECRETARIAT THIRUVANANTHAPURAM, PIN - 695004
 R. P. No. 1126 of 2023
& connected cases
                                -7-

OTHER PRESENT:

             SPL.GP.K.R.DEEPA; ADV S.JAMAL, SC, THRIKKAKARA
             MUNICIPALITY; ADV. KEERTHI B. CHANDRAN FOR ADV.
             V.N. SANKARJEE; ADV. CHITRA CHANDRASEKHARAN FOR
             ADV. T. NAVEEN SC FOR PCB; ADV. MATHEW JACOB

       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
29.11.2023, ALONG WITH RP.1126/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R. P. No. 1126 of 2023
& connected cases
                                  -8-

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                  &
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
 WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA,
                                 1945
                         RP NO. 1161 OF 2023
 AGAINST THE JUDGMENT WA 1463/2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER/S:

      1      M.K. ABOOBACKER
             AGED 61 YEARS
             S/O M.P KUTTY MOOLAYIL HOUSE, VAZHAKKALA VILLAGE,
             KAKKANAD, ERNAKULAM-, PIN - 682030
      2      M.K.UMMER
             AGED 59 YEARS
             S/O. M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE, KAKKANAD, ERNAKULAM, PIN - 682030
      3      M.K.ABDUL SALAM
             AGED 50 YEARS
             S/O.M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE, KAKKANAD, ERNAKULAM, PIN - 682030
             BY ADVS.
             C.S.AJITH PRAKASH
             T.K.DEVARAJAN
             BABU M.
             NIDHIN RAJ VETTIKKADAN
             ANCY THANKACHAN
             AKASH JOSHI


RESPONDENT/S:


      1      NICHOLAS. P. DIAS
             AGED 75 YEARS
             S/O LATE PASCAL DIAS, MERCY VILLA, CLUB JUNCTION,
             VAZHAKKLA VILLAGE EDAPPALLY P.O KANAYANNUR TALUK
             ERNAKULAM DISTRICT KOCHI, PIN - 682024
 R. P. No. 1126 of 2023
& connected cases
                                -9-

      2      THRIKKAKARA MUNICIPALITY
             THRIKKAKARA, REPRESENTED BY ITS SECRETARY
             KAKKANADU, PIN - 682021
      3      KERALA STATE POLLUTION CONTROL BOARD
             DISTRICT OFFICE 1 GANDHI NAGAR, ERNAKULAM, PIN -
             682030
      4      THE DIVISIONAL OFFICER
             FIRE AND RESCUE SERVICES ERNAKULAM, PIN - 682030
      5      DR. COL. K RAVINDRAN NAIR
             MANAGING DIRECTOR, INSTACURE SURGICAL AND MEDICAL
             CENTRE PVT. LTD EDAPPALLY ERNAKULAM DISTRICT, PIN
             - 682024
      6      THE SENIOR TOWN PLANNER( VIGILANCE)
             MINISTRY OF LOCAL SELF GOVERNMENT, 5TH FLOOR
             SECRETARIAT ANNEXE. THIRUVANANTHAPURAM, PIN -
             695001
      7      MRS. GEMMA MERCY SIMETHY
             AGED 68 YEARS
             D/O M.A JOSEPH KANACHAKKANATT HOUSE, MERCY VILLA,
             PRESIDENT VYLOPPILLY RESIDENTIAL SOCIETY ( REG.
             NO EKM/TC/234/2019, 1/85, ABBAS HOUSE CLUB JN.
             EDAPPALLY ERNAKULAM KOCHI, PIN - 682024




OTHER PRESENT:

             SPL.GP.K.R.DEEPA; ADV S.JAMAL, SC, THRIKKAKARA
             MUNICIPALITY; ADV. KEERTHI B. CHANDRAN FOR ADV.
             V.N. SANKARJEE; ADV. CHITRA CHANDRASEKHARAN FOR
             ADV. T. NAVEEN SC FOR PCB; ADV. MATHEW JACOB



       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
29.11.2023, ALONG WITH RP.1126/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R. P. No. 1126 of 2023
& connected cases
                                 -10-

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                  &
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
 WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA,
                                 1945
                         RP NO. 1168 OF 2023
 AGAINST THE JUDGMENT WA 1344/2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER/S:

      1      M.K. ABOOBACKER
             AGED 61 YEARS
             S/O M.P KUTTY MOOLAYIL HOUSE, VAZHAKKALA VILLAGE,
             KAKKANAD, ERNAKULAM, PIN - 682030
      2      M.K.UMMER
             AGED 59 YEARS
             S/O. M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE, KAKKANAD, ERNAKULAM, PIN - 682030
      3      M.K.ABDUL SALAM
             AGED 50 YEARS
             S/O.M.P.KUTTY, MOOLAYIL HOUSE, VAZHAKKALA
             VILLAGE, KAKKANAD, ERNAKULAM, PIN - 682030
             BY ADVS.
             C.S.AJITH PRAKASH
             BABU M.
             T.K.DEVARAJAN
             ANCY THANKACHAN
             AKASH JOSHI


RESPONDENT/S:

      1      NICHOLAS. P. DIAS
             AGED 75 YEARS
             S/O LATE PASCAL DIAS, MERCY VILLA, CLUB JUNCTION,
             VAZHAKKLA VILLAGE, PIN - 682030
      2      THE CHIEF TOWN PLANNER
             OFFICE OF THE CHIEF TOWN PLANNER NANDANCODE,
 R. P. No. 1126 of 2023
& connected cases
                               -11-

             SWARAJ BHAVAN NANTHANCODE, THIRUVANANTHAPURAM,
             PIN - 695003
      3      THE SENIOR TOWN PLANNER
             REGIONAL TOWN PLANNING OFFICE, CIVIL STATION,
             ERNAKULAM, PIN - 682030
      4      THRIKKAKKARA MUNICIPALITY
             REPRESENTED BY ITS SECRETARY THRIKKAKKARA,
             KAKKANAD P.O ERNAKULAM, KOCHI, PIN - 682030
      5      M/S INSTACURE SURGICAL AND MEDICAL CENTRE PVT.
             LTD
             REPRESENTED BY ITS MANAGING DIRECTOR, DR. COL. K
             RAVINDRAN NAIR M.K COMPLEX, CLUB JUNCTION,
             EDAPPALLY TOLL KANAYANNUR TALUK ERNAKULAM
             DISTRICT, PIN - 682024

OTHER PRESENT:

             SPL.GP.K.R.DEEPA; ADV S.JAMAL, SC, THRIKKAKARA
             MUNICIPALITY; ADV. KEERTHI B. CHANDRAN FOR ADV.
             V.N. SANKARJEE; ADV. CHITRA CHANDRASEKHARAN FOR
             ADV. T. NAVEEN SC FOR PCB; ADV. MATHEW JACOB



       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
29.11.2023, ALONG WITH RP.1126/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R. P. No. 1126 of 2023
& connected cases
                                  -12-



                              ORDER

Dated this the 29th day of November, 2023 (R. P. Nos. 1126, 1143, 1151, 1161 & 1168 of 2023)

V. G. Arun, J.

These review petitions are filed contending that there is a

manifest error in the common judgment impugned, in so far as this

Court directed the Chief Town Planner to consider the application

for change of occupancy submitted by the review petitioners.

2. Learned counsel for the review petitioners submitted that no

such application is pending before the Chief Town Planner and

going by the statutory provisions, the Chief Town Planner's

concurrence is also not required, since the petitioners intend to

continue their building as a commercial occupancy. It is pointed out

that the petitioners have filed an affidavit affirming that they intend

to continue their building as a commercial occupancy.

3. Learned Special Government Pleader submitted that, as on

date, no application for change of occupancy submitted by the

petitioners is pending before the Chief Town Planner.

4. Learned counsel appearing for the objectors submitted that,

& connected cases

apart from the request for change of occupancy, there were other

reasons which promoted this Court to direct consideration by the

Chief Town Planner.

Having heard the learned counsel appearing for the parties, we

dispose of these review petitions making it clear that our observation

at paragraph 8 and the direction in the last paragraph of the

judgment, requiring the Chief Town Planner to consider the request

for change of occupancy, will have effect only if the application for

change of occupancy is pending before the Chief Town Planner. We

also make it clear that the above observation will not stand in the

way of the objectors approaching the Chief Town Planner, if such

course of action is permissible under the relevant statutes.

The review petitions are disposed of accordingly.

Pending Interlocutory Applications, if any, shall stand closed.

Sd/-

A. J. DESAI CHIEF JUSTICE

Sd/-

V. G. ARUN JUDGE Eb

& connected cases

PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE APPEAL PETITION NO.286/2019 FILED BY M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE PVT. LTD BEFORE THE LSGD TRIBUNAL Annexure 2 A TRUE COPY OF THE ORDER IN IA 667/2019

Annexure A3 A TRUE COPY OF THE LETTER SUBMITTED BY THE TENANT M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE DATED 27/9/203 SUBMITTED TO THE SECRETARY, THRIKKAKARA MUNICIPALITY Annexure A4 A TRUE COPY OF THE MEMO FILED BY THE APPELLANT IN APPEAL 286/2019 DATED 05.09.2023

& connected cases

PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE APPEAL PETITION NO.286/2019 FILED BY M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE PVT. LTD BEFORE THE LSGD TRIBUNAL DATED 11.04.2019 Annexure A2 A TRUE COPY OF THE ORDER IN IA 667/2019 IN APPEAL NO.286/2019 DATED 01.07.2019 Annexure A3 A TRUE COPY OF THE LETTER SUBMITTED BY THE TENANT M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE DATED 27/9/203 SUBMITTED TO THE SECRETARY, THRIKKAKARA MUNICIPALITY Annexure A4 A TRUE COPY OF THE MEMO FILED BY THE APPELLANT IN APPEAL 286/2019 DATED 05.09.2023

& connected cases

PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE APPEAL PETITION NO.286/2019 FILED BY M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE PVT. LTD BEFORE THE LSGD TRIBUNAL DATED 11.04.2019 Annexure 2 A TRUE COPY OF THE ORDER IN IA 667/2019 IN APPEAL NO.286/2019 DATED 01.07.2019 Annexure A3 A TRUE COPY OF THE LETTER SUBMITTED BY THE TENANT M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE DATED 27/9/2023 SUBMITTED TO THE SECRETARY, THRIKKAKARA MUNICIPALITY Annexure A4 A TRUE COPY OF THE MEMO FILED BY THE APPELLANT IN APPEAL 286/2019 DATED 05.09.2023

& connected cases

PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE APPEAL PETITION NO.286/2019 FILED BY M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE PVT. LTD BEFORE THE LSGD TRIBUNAL Annexure A2 A TRUE COPY OF THE ORDER IN IA 667/2019

Annexure A3 A TRUE COPY OF THE LETTER SUBMITTED BY THE TENANT M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE DATED 27/9/2023 SUBMITTED TO THE SECRETARY, THRIKKAKARA MUNICIPALITY Annexure A4 A TRUE COPY OF THE MEMO FILED BY THE APPELLANT IN APPEAL 286/2019 DATED 05.09.2023

& connected cases

PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE APPEAL PETITION NO.286/2019 FILED BY M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE PVT. LTD BEFORE THE LSGD TRIBUNAL DATED 11.04.2019 Annexure A2 A TRUE COPY OF THE ORDER IN IA 667/2019 IN APPEAL NO.286/2019 DATED 01.07.2019 Annexure A3 A TRUE COPY OF THE LETTER SUBMITTED BY THE TENANT M/S. INSTA CURE SURGICAL AND MEDICAL CENTRE DATED 27/9/203 SUBMITTED TO THE SECRETARY, THRIKKAKARA MUNICIPALITY Annexure A4 A TRUE COPY OF THE MEMO FILED BY THE APPELLANT IN APPEAL 286/2019 DATED 05.09.2023