Kerala High Court
Shyju vs State Of Kerala on 29 November, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 5777 OF 2023
CRIME NO.52/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.4:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, SHYJU NIVAS, POST-THAZACHOVVA, KANNUR DISTRICT,
PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
OTHER PRESENT:
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023,
ALONG WITH BAIL APPL..5835/2023, 5947/2023 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 5835 OF 2023
CRIME NO.89/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/4TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 5947 OF 2023
CRIME NO.98/2023 OF MATTANNUR POLICE STATION, KANNUR
PETITIONER/ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6049 OF 2023
CRIME NO.54/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6059 OF 2023
CRIME NO.29/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/6TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6061 OF 2023
CRIME NO.73/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST-THAZACHOVVA,KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6099 OF 2023
CRIME NO.29/2023 OF MAYYIL POLICE STATION, KANNUR
PETITIONER/6TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN,RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6120 OF 2023
CRIME NO.67/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/3RD ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6125 OF 2023
CRIME NO.63/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/7TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6126 OF 2023
CRIME NO.37/2023 OF KUTHUPARAMBA POLICE STATION, KANNUR
PETITIONER/2ND ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6130 OF 2023
CRIME NO.33/2023 OF PAYYANNUR POLICE STATION, KANNUR
PETITIONER/ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA,KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6131 OF 2023
CRIME NO.38/2023 OF MAYYIL POLICE STATION, KANNUR
PETITIONER/ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6136 OF 2023
CRIME NO.39/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/4TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6140 OF 2023
CRIME NO.37/2023 OF VALAPPATANAM POLICE STATION, KANNUR
PETITIONER/2ND ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA,KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6487 OF 2023
CRIME NO.27/2023 OF PARIYARAM MEDICAL COLLEGE POLICE STATION, KANNUR
PETITIONER/S:
CHANDRAN C K,
AGED 56 YEARS
S/O KRISHNAN, 10/244, OLATT, KODAKKAD, HOSDURG, KASARAGOD, PIN -
671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
AJAY V.ANAND
M.S.SANDEEP SUDHAKARAN
ROHIT LOBO
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6579 OF 2023
CRIME NO.153/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/1ST ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6582 OF 2023
CRIME NO.154/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/3RD ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6587 OF 2023
CRIME NO.174/2023 OF THALIPARAMBA POLICE STATION, KANNUR
PETITIONER/5TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6593 OF 2023
CRIME NO.43/2023 OF KANNUR TOWN, KANNUR
PETITIONER/4TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST-THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6594 OF 2023
CRIME NO.27/2023 OF KANNAPURAM POLICE STATION, KANNUR
PETITIONER/5TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6641 OF 2023
CRIME NO.40/2023 OF PAYANGADI POLICE STATION, KANNUR
PETITIONER/ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6642 OF 2023
CRIME NO.22/2023 OF CHOKLI POLICE STATION, KANNUR
PETITIONER/6TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6643 OF 2023
CRIME NO.111/2023 OF CHOKLI POLICE STATION, KANNUR
PETITIONER/2ND ACCUSED:
SHYJU,
AGED 40 YEARS
S/O. N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 6646 OF 2023
CRIME NO.35/2023 OF VALAYAM POLICE STATION, KOZHIKODE
PETITIONER/ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADV THUSHARA.V
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7247 OF 2023
CRIME NO.33/2023 OF CHAKKARAKKAL POLICE SATION, KANNUR
PETITIONER/5TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA,KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7255 OF 2023
CRIME NO.31/2023 OF EDAKKAD POLICE STATION, KANNUR
PETITIONER/5TH ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA,KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, COCHIN,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7256 OF 2023
CRIME NO.37/2023 OF PINARAYI POLICE STATION, KANNUR, KANNUR
AGAINST THE ORDER/JUDGMENT CRMC 140/2023 OF DISTRICT COURT & SESSIONS
COURT,THALASSERY
PETITIONER/ACCUSED NO.5:
SUGESH K,
AGED 41 YEARS
S/O NARAYANAN V.V., NO OCCUPATION RESIDING AT SUBHILASH
NIVAS,P.O. KOODALI, KANNUR, PIN - 670592
BY ADVS.
M.K.SUMOD
VIDYA M.K.
RAJ CAROLIN V.
THUSHARA.K
RESPONDENTS/STATE:
1 STATION HOUSE OFFICER,
PINARAYI POLICE STATION,KANNUR DISTRICT, PIN - 670104
2 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7259 OF 2023
CRIME NO.89/2023 OF MATTANNUR POLICE STATION, KANNUR
AGAINST THE ORDER/JUDGMENT CRMC 186/2023 OF DISTRICT COURT & SESSIONS
COURT,THALASSERY
PETITIONER/ACCUSED NO.1:
SUGESH K,
AGED 41 YEARS
S/O NARAYANAN V.V,NO OCCUPATION, RESIDING AT SUBHILASH NIVAS,P.O.
KOODALI, KANNUR, PIN - 670592
BY ADVS.
M.K.SUMOD
VIDYA M.K.
RAJ CAROLIN V.
THUSHARA.K
RESPONDENT/STATE:
1 STATION HOUSE OFFICER,
MATTANNORE POLICE STATION,KANNUR DISTRICT, PIN - 670702
2 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7263 OF 2023
CRIME NO.118/2023 OF VALAPPATANAM POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.4:
SUGESH K,
AGED 41 YEARS
S/O NARAYANAN V.V,NO OCCUPATION, RESIDING AT SUBHILASH NIVAS,P.O.
KOODALI, KANNUR, PIN - 670592
BY ADVS.
M.K.SUMOD
VIDYA M.K.
RAJ CAROLIN V.
THUSHARA.K
RESPONDENTS/STATE:
1 STATION HOUSE OFFICER,
BALIAPATTAM POLICE STATION, KANNUR DISTRICT, PIN - 670561
2 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, ERNAKULAM,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7267 OF 2023
CRIME NO.178/2023 OF MATTANNUR POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.1:
SUGESH.K.,
AGED 41 YEARS
S/O NARAYANAN V.V.,NO OCCUPATION, RESIDING AT SUBHILASH NIVAS,
P.O. KOODALI, KANNUR, PIN - 670592
BY ADVS.
M.K.SUMOD
VIDYA M.K.
RAJ CAROLIN V.
THUSHARA.K
RESPONDENTS/STATE:
1 STATION HOUSE OFFICE ,
MATTANNORE POLICE STATION, KANNUR DISTRICT, PIN - 670702
2 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7268 OF 2023
CRIME NO.36/2023 OF KANNAPURAM POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.5:
SUGESH K,
AGED 41 YEARS
S/O NARAYANAN V.V., NO OCCUPATION,RESIDING AT SUBHILASH NIVAS,
P.O. KOODALI, KANNUR, PIN - 670592
BY ADVS.
M.K.SUMOD
VIDYA M.K.
RAJ CAROLIN V.
THUSHARA.K
RESPONDENTS/STATE:
1 STATION HOUSE OFFICER,
KANNAPURAM POLICE STATION, KANNUR DISTRICT, PIN - 670301
2 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7269 OF 2023
CRIME NO.44/2023 OF PAYYANNUR POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.2:
SUGESH K ,
AGED 41 YEARS
S/O NARAYANAN V.V., NO OCCUPATION , RESIDING AT SUBHILASH
NIVAS,P.O. KOODALI, KANNUR, PIN - 670592
BY ADVS.
M.K.SUMOD
VIDYA M.K.
RAJ CAROLIN V.
THUSHARA.K
RESPONDENTS/STATE:
1 STATION HOUSE OFFICER,
PAYYANNUR POLICE STATION, KANNUR DISTRICT, PIN - 670307
2 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA ERNAKULAM,
PIN - 682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7270 OF 2023
CRIME NO.70/2023 OF CHAKKARAKKAL POLICE SATION, KANNUR
PETITIONER/ACCUSED NO.5:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7272 OF 2023
CRIME NO.32/2023 OF CHAKKARAKKAL POLICE SATION, KANNUR
PETITIONER/ACCUSED NO.5:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7312 OF 2023
CRIME NO.104/2023 OF CHAKKARAKKAL POLICE SATION, KANNUR
PETITIONER/ACCUSED NO.6:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7317 OF 2023
CRIME NO.32/2023 OF EDAKKAD POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.5:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7323 OF 2023
CRIME NO.23/2023 OF KANNAPURAM POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.1:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7324 OF 2023
CRIME NO.77/2023 OF KAKKUR POLICE STATION, KOZHIKODE
PETITIONER/1ST ACCUSED:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7325 OF 2023
CRIME NO.37/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.4:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7327 OF 2023
CRIME NO.73/2023 OF KANNUR CITY POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.6:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS, POST- THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 7328 OF 2023
CRIME NO.40/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.4:
SHYJU,
AGED 40 YEARS
S/O.N.BALAN, RESIDING AT SHYJU NIVAS,POST - THAZACHOVVA, KANNUR
DISTRICT, PIN - 670018
BY ADVS.
THUSHARA.V
C.VATHSALAN
K.RAKESH ROSHAN
RESPONDENT/COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8037 OF 2023
CRIME NO.26/2023 OF PARIYARAM MEDICAL COLLEGE POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.1:
CHANDRAN CK,
AGED 56 YEARS
10/244, OLATT, KODAKKAD,HOSDURG, KASARAGOD, PIN - 671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8041 OF 2023
CRIME NO.33/2023 OF PAYYANNUR POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.1:
CHANDRAN C K,
AGED 56 YEARS
S/O KRISHNAN, 10/244, OLATT, KODAKKAD, HOSDURG, KASARAGOD, PIN -
671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8046 OF 2023
CRIME NO.56/2023 OF PAYYANNUR POLICE STATION, KANNUR
PETITIONER/S:
CHANDRAN C.K,
AGED 56 YEARS
10/244, OLATT, KODAKKAD, HOSDURG, KASARAGOD, PIN - 671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT/DEFACTO COMPLAINANT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8048 OF 2023
CRIME NO.63/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.5:
CHANDRAN C K,
AGED 56 YEARS
S/O KRISHNAN, 10/244, OLATT, KODAKKAD, HOSDURG, KASARAGOD, PIN -
671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8052 OF 2023
CRIME NO.79/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.4:
CHANDRAN CK,
AGED 56 YEARS
S/O KRISHNAN, 10/244, OLATT, KODAKKAD, HOSDURG, KASARAGOD, PIN -
671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8056 OF 2023
CRIME NO.89/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.5:
CHANDRAN C K,
AGED 56 YEARS
S/O KRISHNAN, 10/244, OLATT, KODAKKAD, HOSDURG, KASARAGOD, PIN -
671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8057 OF 2023
CRIME NO.93/2023 OF KANNUR TOWN POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.4:
CHANDRAN CK,
AGED 56 YEARS
S/O KRISHNAN,10/244, OLATT, KODAKKAD HOSDURG, KASARGOD, PIN -
671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT :
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 29TH DAY OF NOVEMBER 2023 / 8TH AGRAHAYANA, 1945
BAIL APPL. NO. 8058 OF 2023
CRIME NO.98/2023 OF MATTANNUR POLICE STATION, KANNUR
PETITIONER/ACCUSED NO.12:
CHANDRAN CK,
AGED 56 YEARS
S/O KRISHNAN,10/244, OLATT, KODAKKAD HOSDURG, KASARAGOD, PIN -
671310
BY ADVS.
SANTHOSH PETER (MAMALAYIL)
P.N.ANOOP
RESPONDENT:
STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
682031
SMT.T V NEEMA SR PP;
SRI.M C ASHI PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 29.11.2023, ALONG
WITH BAIL APPL..5777/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
BAIL APPL.NO.5777/2023 & CONNECTED CASES
50
O R D E R
These applications are filed under Section 438 of Cr.P.C.
seeking pre-arrest bail.
2. The accused - Shyju was the Branch Manager of Kannur
Urban Nidhi Ltd. who worked from 01.07.2021 to 26.11.2022, the
accused - Chandran was General Manager, who worked from
05.05.2022 to 08.11.2022 and the accused - Sugesh was the
Assistant Branch Manager during the period from 09.08.2021 to
18.10.2022 of the Company.
3. The common allegation against all the accused is that they
collected amounts as deposits in favour of Kannur Urban Nidhi
Ltd, a company, and despite demand by the customers who made
the deposits, to return the amount deposited, the same was not
repaid. On similar allegations, different crimes were registered.
Accused Nos.1 to 3 are the Directors of the company who were
arrested and later released on bail.
4. The learned counsel for the petitioners submitted that
the applicants are innocent and has been falsely implicated in the
present case. The counsel further submitted that no materials are
on record to connect the petitioners with the alleged crime;
BAIL APPL.NO.5777/2023 & CONNECTED CASES
hence, they are entitled to get bail.
5. The petitioners herein, as stated above, were the Branch
Manager, General Manager and Assistant Branch Manager
respectively. The details of crime against them are as follows:
(I) Details of cases of Shyju in Kannur Urban Nidhi Cases:
SL LOCAL CB Cr Stage of the
BA No
NO Cr No No Rank of investigation
Police Role of the
Amount the Arrest Date
Station accused
Accused
UI(More witness to
be
Branch Not questioned,document
1 5777/23 52/23 Kannur Town 129/23 913000 4
Manager Arrested to be seized and
certified copies yet to
receive from court)
2 5835/23 89/23 " 140/23 800000 4 " " "
3 5947/23 98/23 Mattannur 687/23 1500000 13 " " "
4 6049/23 54/23 Kannur Town 130/23 1500000 4 " " "
5 6059/23 29/23 Kannur Town 121/23 5950000 5 " " "
6 6061/23 73/23 Kannur Town 138/23 5300000 5 " " "
7 6099/23 29/23 Mayyil 652/23 1518000 6 " " "
8 6120/23 67/23 Kannur Town 134/23 1055000 3 " " "
9 6125/23 63/23 Kannur Town 132/23 1690000 3 " " "
10 6126/23 37/23 Kuthuparamba 673/23 1350000 4 " " "
11 6130/23 33/23 Payyannur 707/23 1800000 ----- " " "
12 6131/23 38/23 Mayyil 654/23 760000 6 " " "
13 6136/23 39/23 Kannur Town 123/23 2525000 4 " " "
14 6140/23 37/23 Baliapattam ---- ---- ----- ---- ---- "
15 6579/23 153/23 Kannur Town 142/23 1600000 1 " " "
16 6582/23 154/23 Kannur Town 143/23 1500000 3 " " "
17 6587/23 174/23 Taliparamba 703/23 1060000 5 " " "
18 6593/23 43/23 Kannur Town 126/23 2000000 4 " " "
19 6594/23 27/23 Kannapuram 642/23 2000000 5 " " "
20 6641/23 40/23 Pazhayangadi 715/23 300000 5 " " "
21 6642/23 22/23 Chokly 671/23 1500000 6 " " "
22 6643/23 111/23 Chokly 698/23 150000 2 " " "
23 6646/23 35/23 Valayam 746/23 ----- ----- ---- ---- "
BAIL APPL.NO.5777/2023 & CONNECTED CASES
SL LOCAL CB Cr Stage of the
BA No
NO Cr No No Rank of investigation
Police Role of the
Amount the Arrest Date
Station accused
Accused
24 7247/23 33/23 Chakkarakkal 660/23 1500000 5 " " "
25 7255/23 31/23 Edakkad 677/23 800000 5 " " "
26 7270/23 70/23 Chakkarakkal 685/23 1520000 5 " " "
27 7272/23 32/23 Chakkarakkal 659/23 2000000 5 " " "
28 7312/23 104/23 Chakkarakkal 693/23 1537000 6 " " -do-
29 7317/23 32/23 Edakkad 678/23 113000 5 " " -do-
30 7323/23 23/23 Kannapuram 640/23 200000 5 " " "
31 7324/23 77/23 Kakkoor 747/23 1620000 1 " " "
32 7325/23 37/23 Kannur Town 122/23 8000000 4 " " "
33 7327/23 73/23 Kannur City 694/23 430000 6 " "
34 7328/23 40/23 Kannur Town 124/23 1000000 4 " "
(II) Details of cases of Chandran in Kannur Urban Nidhi Cases:
Rank of
Sl. LOCAL Role of the Stage of the
CB Cr No the Arrest Date
NO Cr No accused investigation
Police Accused
BA No Amount
Station
UI(More witness to be
questioned, more
General Not documents to be
1 6487/23 27/23 Pariyaram 719/23 800000 1
Manager Arrested collected and certified
copies from court yet
to receive)
2 8037/23 26/23 Pariyaram 718/23 300000 1 " " "
3 8041/23 33/23 Payyannur 707/23 1800000 1 " " "
4 8046/23 56/23 Payyannur 711/23 800000 1 " " "
5 8048/23 63/23 Kannur Town 132/23 1690000 4 " " "
6 8052/23 79/23 Kannur Town 139/23 1725000 4 " " "
7 8056/23 89/23 Kannur Town 140/23 800000 5 " " "
8 8057/23 93/23 Kannur Town 141/23 1500000 4 " " "
9 8058/23 98/23 Mattannur 687/23 1500000 12 " " "
BAIL APPL.NO.5777/2023 & CONNECTED CASES
(III) Details of cases of Sugesh in Kannur Urban Nidhi Cases:
Rank of
Sl. LOCAL Cr Role of the Stage of the
CB Cr No the Arrest Date
NO No accused investigation
Police Accused
BA No Amount
Station
Assistant More documents to
Not
1 7256/23 37/23 Pinarayi 681/23 1720000 5 Branch
arrested
be obtained,witness
Manager to be questioned
2 7259/23 89/23 Mattannur 683/23 700000 1 " " "
3 7263/23 118/23 Valapattanam 696/23 ---- 4 " " "
4 7267/23 178/23 Mattannur 699/23 460000 3 " " "
5 7268/23 36/23 Kannapuram 643/23 ----- 5 " " "
6 7269/23 44/23 Payyannur 709/23 250000 5 " " "
6. The learned Public Prosecutor submits that the directors
were all arrested and were released. The investigation is not
completed yet and only after completion of the same, more
materials be collected.
7. Having considered the rival contentions, it is to be
noted that there is no allegation that the amounts were collected
by these petitioners and not remitted to the company and as such
they cannot be made responsible for the repayment of amounts
made towards the company. The directors were responsible for
the management of the company and the handling of funds.
Except for the allegation that they have canvassed customers
while they were working to make deposits, records do not show
any other allegation raised against them. It is also pointed out
BAIL APPL.NO.5777/2023 & CONNECTED CASES
that there are no other antecedents reported against the
petitioners. I also take note of the orders passed by this Court in
B.A.Nos.5811/2023, 5186/2023 & 5087/2023 granting
anticipatory bail to the petitioners in other similar crimes. Under
such circumstances, I am inclined to grant anticipatory bail to the
petitioners ensuring their cooperation.
8. In the result, these applications are allowed on the
following conditions:-
1.The petitioners shall surrender before the
Investigating Officer, within a period of two weeks
from today, for subjecting themselves to
interrogation.
2.After interrogation, the petitioners shall be released
on bail on the very same day of surrender upon the
petitioners executing separate bonds for
Rs.1,00,000/- (Rupees One Lakh only) with two
solvent sureties each for the like sum, to the
satisfaction of the Investigating Officer.
3.They shall surrender their passports, if any, within
seven days from the date of their release before the
court concerned, and if the release of the passport
BAIL APPL.NO.5777/2023 & CONNECTED CASES
is required at a later period, the petitioners shall be
at liberty to move an appropriate application for the
same before the court having jurisdiction. If they
have no passport, they shall file an affidavit to that
effect before the court concerned on the date of
execution of the bond or within three days
thereafter.
4.They shall furnish their present address along with
their mobile number to the Court concerned as well
as to the investigating officer.
5.They shall fully cooperate with the investigation,
including subjecting themselves to the deemed
police custody for the purpose of recovery, if any, as
and when demanded.
6.They shall appear before the Investigating Officer as
and when directed.
7.They shall not commit any offence of a similar
nature while on bail.
8.They shall not make any attempt to contact any of
the prosecution witnesses, directly or through any
other person, or in any other way try to tamper with
BAIL APPL.NO.5777/2023 & CONNECTED CASES
the evidence or influence any witnesses or other
persons related to the investigation.
9.They shall not leave India without the permission of
the Jurisdictional Court.
10.In case of violation of any of the above conditions,
the jurisdictional Court shall be empowered to
consider the application for cancellation of bail, if
any, and pass appropriate orders in accordance with
the law.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
shg
