Thomas John Kithu vs R.S. Anu
2023 Latest Caselaw 12640 Ker

Kerala High Court

Thomas John Kithu vs R.S. Anu on 22 November, 2023

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 22ND DAY OF NOVEMBER 2023 / 1ST AGRAHAYANA,
                                  1945
                    CON.CASE(C) NO. 2684 OF 2019
AGAINST THE JUDGMENT DATED 08.08.2019 IN WP(C) 21720/2019
                       OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS 1 AND 2:

    1          THOMAS JOHN KITHU, AGED 62 YEARS, KITHU HOUSE,
               KANDANAD P O, VIA THIRUVANKULAM, ERNAKULAM
               DISTRICT-682 305.

    2          T.V. MUTHUKRISHNAN, AGED 74 YEARS, VISWANATHA
               IYER, 1/373, SREEVALSAM, SHIVANI GARDEN,
               KUNNAMPURAM KALPATHY P O, PALAKKAD.

           BY ADVS.
           T.R.S.KUMAR
           SRI.P.B.PRADEEP
           SMT.DEENA JOSEPH
           SHRI.ABHILASH AUGUSTINE M.
           SRI.T.K.SHAJITH
           SRI.K.RAJAN (MUHAMMA)



RESPONDENT/2ND RESPONDENT:

               R.S. ANU, AGE AND FATHER'S NAME NOT KNOWN TO THE
               PETITIONER, THE SECRETARY, CORPORATION OF KOCHI,
               PARK AVENUE ROAD, KOCHI-682 011.

           BY ADVS.
           SRI.RAAJESH S.SUBRAHMANIAN,SC,COCHIN CO
           SRI.R.HARISHANKAR, SC, CENTRAL BOARD OF EXCISE &
           CUSTOMS
           SRI.R.HARISHANKAR


        THIS    CONTEMPT   OF   COURT    CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 22.11.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2684 OF 2019

                                ..2..




                   J U D G M E N T

The directions in the judgment dated 08.08.2019 in

W.P. (C) No.21720 of 2019 have been complied with.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE PR CON.CASE(C) NO. 2684 OF 2019

..3..

APPENDIX OF CON.CASE(C) 2684/2019

PETITIONER ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN WP(C) 21720/2019 DATED 08.08.2019.